Recent Judgments

Latest ITAT tax tribunal orders across all benches.(365,591 total)

BHANWAR LAL,AJMER vs INCOME TAX OFFICER, WD-2(2), AJMER, AJMER

ITA 1122/JPR/2025[2013-14]Status: DisposedITAT JaipurAY 2013-14
16/9/2026

GAUTAM SADANA,LUCKNOW vs INCOME TAX OFFICER, RANGE-4(5), LUCKNOW

ITA 497/LKW/2026[2014-15]Status: DisposedITAT LucknowAY 2014-15
16/9/2026

HARMAIL SINGH L/H OF LATE HARNEK SINGH,VILLAGE MATORDA vs INCOME TAX OFFICER, NABHA, NABHA

ITA 593/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
16/9/2026

STEPHEN RODRIGUES, ACIT, PATIALA vs ASHOK KUMAR KAUSHIK, DERA BASSI

ITA 396/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
16/9/2026

STEPHEN RODRIGUES, ACIT, PATIALA vs ASHOK KUMAR KAUSHIK, DERABASSI

ITA 395/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
16/9/2026

ADD RAM,NEAR HANUMAN MANDIR, NANUANA TEHSIL RANIA vs INCOME TAX OFFICE, HUDA OFFICE SIRSA

ITA 292/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
16/9/2026

STATE BANK OF INDIA NARODA ROAD BRANCH,NAROAD vs THE JOINT COMMISSIONER OF INCOME TAX, TDS, ADDL/JT CIT TDS AHM, AHMEDABAD

ITA 2839/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
16/9/2026

STATE BANK OF INDIA NARODA ROAD BRANCH,NARODA vs THE INCOME TAX OFFICER, TDS, WARD-3, AHMEDABAD, AHMEDABAD

ITA 2826/AHD/2026[2017-18]Status: PendingITAT AhmedabadAY 2017-18
16/9/2026

HINA NALINBHAI PATEL,AHMEDABAD vs INCOME TAX ASSESSING OFFICER, AHMEDABAD

ITA 2519/AHD/2026[2019-20]Status: HeardITAT AhmedabadAY 2019-20
16/9/2026

HIRAL NATVARLAL BRAHMBHATT,AHMEDABAD vs ITO WARD 5(3)(1), AHMEDABAD

ITA 2517/AHD/2026[2019-20]Status: HeardITAT AhmedabadAY 2019-20
16/9/2026

DILIPBHAI FULABHAI JADAV,A/P KHORAJ TALUKO vs THE INCOME TAX OFFICER WARD 3(2)(1),AHMEDABAD, AHMEDABAD

ITA 1329/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
16/9/2026

HARDIKKUMAR ASHOKBHAI PATEL,PIPLATA, NADIAD vs INCOME TAX OFFICER, WARD ONE NADIAD

ITA 1232/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
16/9/2026

RAMESHBHAI MANUBHAI PATEL,AHMEDABAD vs ITO, 3(3)(5),AHMEDABAD, AHMEDABAD

ITA 1071/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
16/9/2026

SARANADHAR UMASHANKAR GUPTA,PALANPUR vs THE DY. CIT, CIRCLE- GANDHINAGAR, GANDHINAGAR

ITA 947/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
16/9/2026

INFODYNAMIC INTEGRATION TECHNOLOGIES,PUNE vs INCOME TAX OFFICER (TDS-2), PUNE

ITA 873/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
16/9/2026

SHARADA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, WARD 14(5), PUNE, PUNE

ITA 2478/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
16/9/2026

DINESH PARAMSUKH TAVAR,AKKALKUWA vs COMMISIONER OF INCOME TAX (APPEALS), DELHI

ITA 1505/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
16/9/2026

NISAR PATEL,KHARGHAR vs AREA CODE-PNE, RANGE 81, PANVEL

ITA 1159/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
16/9/2026

NIYAZ AMIR PATEL,KHARGHAR vs AREA CODE-PNE, RANGE-81, PANVEL

ITA 1158/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
16/9/2026

NIYAZ AMIR PATEL,RAIGAD vs WARD-5, RANGE CODE-81, RAIGAD

ITA 1157/PUN/2026[2012-13]Status: DisposedITAT PuneAY 2012-13
16/9/2026

QUBIX BUSINESS PARK PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8, PUNE

ITA 2420/PUN/2025[2022-23]Status: DisposedITAT PuneAY 2022-23
16/9/2026

ARYA ELECTRONICS AND CONTROLS PRIVATE LIMITED,PUNE vs DCIT, CIRCLE 1(1), PUNE, PMT BUILDING SWARGATE

ITA 1828/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
16/9/2026

ARYA ELECTRONICS AND CONTROL (P) LTD,PUNE vs DCIT, CIRCLE 1(1), PUNE, PMT BUILDING SWARGATE

ITA 1827/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
16/9/2026

ARYA ELECTRONICS AND CONTROL (P) LTD,PUNE vs DCIT, CIRCLE 1(1), PUNE, PMT BUILDING SWARGATE

ITA 1826/PUN/2025[2013-14]Status: DisposedITAT PuneAY 2013-14
16/9/2026

VIJAY MANIKRAO GAIKWAD,PUNE vs PR. CIT CIRCLE 7, PUNE

ITA 1237/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
16/9/2026

VIJAY MANIKRAO GAIKWAD,PUNE vs PR. CIT CIRCLE 7, PUNE

ITA 1236/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
16/9/2026

VIJAY MANIKRAO GAIKWAD,PUNE vs PR. CIT CIRCLE 7, PUNE

ITA 1235/PUN/2025[2016-17]Status: DisposedITAT PuneAY 2016-17
16/9/2026

NEKTAR THERAPEUTICS (INDIA) PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE- 5(1), HYDERABAD

ITA 990/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
16/9/2026

ENCORA SOFTWARE INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -8(1), HYDERABAD

ITA 558/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
16/9/2026

KATTERAPU GOPALAKRISHNA REDDY,KHAMMAM vs ITO, WARD-1, KOTHAGUDEM

ITA 437/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
16/9/2026