Recent Judgments

Latest ITAT tax tribunal orders across all benches.(365,591 total)

PRASENJIT GHOSH,EAST MIDNAPORE vs ACIT, CIRCLE 2(1), KOLKATA, KOLKATA

ITA 1861/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
16/9/2026

SANAY GOYAL,DARJEELING vs D.C.I.T., CC - 4(2), KOLKATA

ITA 1843/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
16/9/2026

SUPRIYA FINCOM PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(1), KOLKATA, KOLKATA

ITA 1814/KOL/2026[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
16/9/2026

RABINDRA NARAYAN BHATTACHARJEE,AMDIHA vs ITO, WARD 3(2)/PURULIA, PURULIA

ITA 1773/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
16/9/2026

MOONDHARA COMMERCIAL PRIVATE LIMITED,HOWRAH vs ITO, WARD 13(1), KOLKATA, KOLKATA

ITA 1772/KOL/2026[2013-14]Status: HeardITAT KolkataAY 2013-14
16/9/2026

SUBRATO SAHA,DARJEELING vs ACIT, CIRCLE 1, SILIGURI, SILIGURI

ITA 1756/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
16/9/2026

PITTARJI PULSES PRIVATE LIMITED (PREVIOUSLY KNOWN AS PLAZMA TIE-UP PRIVATE LIMITED),KOLKATA, WEST BENGAL vs INCOME TAX OFFICER, WARD-9(1), KOLKATA, KOLKATA

ITA 1682/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
16/9/2026

M/S. INDIA COMMERCIAL EXPLOSIVES,KOLKATA vs ITO, WARD 33(1), KOLKATA, KOLKATA

ITA 1541/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
16/9/2026

M/S. INDIA COMMERCIAL EXPLOSIVES,KOLKATA vs ITO, WARD 33(1), KOLKATA, KOLKATA

ITA 1540/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
16/9/2026

M/S. INDIA COMMERCIAL EXPLOSIVES,KOLKATA vs ITO, WARD 33(1), KOLKATA, KOLKATA

ITA 1539/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
16/9/2026

LORDS CHEMICALS LIMITED,KOLKATA vs ACIT CIRCLE 11(2), KOLKATA

ITA 1476/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
16/9/2026

LORDS CHEMICALS LIMITED,KOLKATA vs ACIT CIRCLE 11(2), KOLKATA

ITA 1475/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
16/9/2026

POPULAAR AGENCIES PRIVATE LIMITED,KOLKATA vs ITO, WARD 9(1), KOLKATA, KOLKATA

ITA 1471/KOL/2026[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
16/9/2026

HANIF MD MULLICK,NORTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 52(1), KOLKATA

ITA 1012/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
16/9/2026

HANIF MD MULLICK,NORTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 52(1), KOLKATA

ITA 1011/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
16/9/2026

JAIN COMMODITY BROKING PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA

ITA 3271/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
16/9/2026

HARAN CHANDRA COLD STORAGE P. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 23(1), HOOGHLY

ITA 3236/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
16/9/2026

SAMANTA EYE CARE,MIDNAPORE WEST vs I.T.O., WARD - 38(1), MIDNAPORE WEST

ITA 3168/KOL/2025[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
16/9/2026

KKS SHARE BROKERS LIMITED,KOLKATA vs ITO, WARD 4(4), KOLKATA

ITA 2838/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
16/9/2026

DCIT, KOLKATA vs WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD, KOLKATA

ITA 2571/KOL/2025[2010-11]Status: DisposedITAT KolkataAY 2010-11
16/9/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs SHYAM SUNDER SOMANI, KOLKATA

ITA 2395/KOL/2024[2013-14]Status: DisposedITAT KolkataAY 2013-14
16/9/2026

VANARAJAN PRAKASH,TIRUPPUR vs DCIT, CIRCLE-1, TIRUPPUR

ITA 3975/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
16/9/2026

NARAYANAN CHANDRAPRAKASAM,THANJAVUR vs INCOME TAX OFFICER, THANJAVUR

ITA 3950/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
16/9/2026

AKBARALI NOORDEEN,ARANTHANGI vs INCOME TAX OFFICER, WARD 1, PUDUKOTTAI., PUDUKOTTAI

ITA 3940/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
16/9/2026

MR. SUBASH KUMAR LAKHANKUMAR,MADHURANTHAGAM vs ITO, NCW-22(1), TAMBRAM

ITA 1586/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
16/9/2026

BYRAPURA GOWDE GOWDA DEEPU,BANGALORE vs DCIT CENTRAL 3(1), BANGALORE

ITA 2540/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
16/9/2026

JEEVA ANIMAL FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME (EXEMPTIONS), BENGALURU

ITA 2349/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
16/9/2026

JEEVA ANIMAL FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 2334/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
16/9/2026

M/S SANJOG CHARITABLE TRUST,BANASHANKARI III STAGE SOUTH BANGALORE vs INCOME TAX OFFICER EXEMPTIONS WARD 3, BANGALORE, BANGALORE, KARNATAKA

ITA 1674/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
16/9/2026

SHRI JAIN RAJASTHAN VIDY,HUBLI, KARNATAKA vs INCOME TAX OFFICER,EXEMPTIONS WARD(1) HUBLI, HUBLI

ITA 1464/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
16/9/2026