Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,591 total)
SINDHU CREDIT SOUHARDHA SAHAKARI NIYAMITA SINDHANUR,SINDHANUR vs THE INCOME TAX OFFICER- WARD I, RAICHUR
ITA 1033/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
INCOME TAX OFFICER, WARD-3(1)(1), BENGALURU vs GOLDFLAG HOLDINS PRIVATE LIMITED, BENGALURU
ITA 2724/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHRI. KALIKAMBA VIVIDHODDESHA SAHAKARI SANGHA LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
ITA 119/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SURYADEEP RELIGIOUS TRUST,MUMBAI vs CIT(EXEMPTION), MUMBAI JURISDICTIONAL ASSESSING OFFICER I.T.O., EXEMPTION WARD 2(3), MUMBAI, MUMBAI
ITA 7070/MUM/2026[-]Status: DisposedITAT Mumbai
SURESHCHAND SUGANCHAND JAIN,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2)(1), MUMBAI, MUMBAI
ITA 6174/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASUS INDIA PRIVATE LIMITED,MUMBAI vs ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), MUMBAI
ITA 5852/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
FARHAT SHIEKH,MUMBAI vs INCOME TAX OFFICER-34(1)(1), MUMBAI, MUMBAI
ITA 5052/MUM/2026[AY 2024-25]Status: DisposedITAT Mumbai
FRIENDS GROUP CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTION), MUMBAI
ITA 4780/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
THE SOMAIYA TRUST,MUMBAI vs INCOME TAX OFFICER, EXEMPTION WARD 2(4), MUMBAI
ITA 4057/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
VARUN ATUL JAIN,MUMBAI vs ITO, WARD 22(3)(1), MUMBAI, MUMBAI
ITA 3596/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
OOPAL DIAMOND,MUMBAI vs DCIT CIRCLE 19(1), MUMBAI, MUMBAI
ITA 352/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MUNAWWAR SHAKUR KHAN,THANE vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI
ITA 3262/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
BHAGWANTI PRAKASHCHANDRA PIPADA,MUMBAI vs THE INCOME TAX OFFICER, WARD 41(1)(1), MUMBAI
ITA 2953/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
BHAGWANTI PRAKASHCHANDRA PIPADA,MUMBAI vs THE INCOME TAX OFFICER, WARD 41(1)(1), MUMBAI
ITA 2952/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
BHARAT COTTAGE INDUSTRIES,MUMBAI vs CIRCLE 41(4)(1), MUMBAI, MUMBAI
ITA 2904/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
THE VITHALNAGAR CO-OPERATIVE HOUSING SOCIETY LTD,MUMBAI vs INCOME TAX OFFICER - 34 (3) (5), MUMBAI, MUMBAI
ITA 2847/MUM/2026[AY 2004-05]Status: DisposedITAT Mumbai
MANMADE AND TECHNICAL TEXTILES EXPORT PROMOTION COUNCIL,MUMBAI vs THE INCOME TAX EXEMPTION WARD2(1), MUMBAI
ITA 2739/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
MARIA KURESH RAJKOTWALA,MUMBAI vs ITO, MUMBAI
ITA 2668/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VACHAN SINGH,UTTAR PRADESH vs DCIT CIRCLE 26(1), KAUTILYA BHAVAN, NKC, MUMBAI
ITA 2587/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DCIT 19 1 MUMBAI, MUMBAI vs OOPAL DIAMOND, MUMBAI
ITA 2451/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PUNJAB SIND FOODS INDIA PVT. LTD.,MUMBAI vs ITO WARD 13(1)(4), MUMBAI
ITA 2055/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
URMI MANOJ DAISARIA,MUMBAI vs ACIT, CIRCLE 27(3), MUMBAI, VASHI
ITA 1933/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
M/S. SARJAK CONTAINER LINES PVT LTD,MUMBAI vs DCIT, CIRCLE 3(1)(1), MUMBAI
ITA 1791/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
AMAR PIYUSH SHAH,MUMBAI vs ITO WARD 20(1)(1), MUMBAI
ITA 1709/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INCOME TAX OFFICER (W)-1(3)(4), MUMBAI, MUMBAI vs MUNOT HOUSING PRIVATE LIMITED, MUMBAI
ITA 1665/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SONALI SONU SOOD,MUMBAI vs ACIT, CENTRAL CIRCLE 5(1), MUMBAI
ITA 8272/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
OOPAL DIAMOND,MUMBAI vs DCIT CIRCLE 19(1), MUMBAI, MUMBAI
ITA 8072/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
I.T.O.-11(2)(1), MUMBAI, MARINE LINES vs SONY MONY ELECTRONICS LIMITED, ANDHERI WEST
ITA 6849/MUM/2025[2017]Status: DisposedITAT Mumbai
SONY MONY ELECTRONICS LTD,MUMBAI vs ITO.11(2)(1), MUMBAI
ITA 6379/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ANKIT GUPTA,DELHI vs ITO WARD 35(1), DELHI
ITA 6789/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
