Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,591 total)
DCIT, CENTRAL CIRCLE-31, DELHI, NEW DELHI vs JEETMAL CHORARIA, DELHI
ITA 6743/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SAMYAGYA ENGINEERS PRIVATE LIMITED,DELHI vs CIRCLE 22(2), DELHI, DELHI
ITA 6232/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SHREE LAXMI NARAYAN DIVYA DHAM,NEW DELHI vs CIT EXEMPTION DELHI, DELHI
ITA 5981/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
CHETAN SADH,NEW DELHI INDIA vs ITO, NEW DELHI
ITA 5970/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SANJEEV CHANDRA,DELHI vs ITO,WARD-52(1), NEW DELHI
ITA 5953/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
SIDHDATA SOCIAL CARE FOUNDATION,FARIDABAD HARYANA vs CIT EXEMPTION, FARIDABAD HARYANA
ITA 5915/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
GATX INDIA PRIVATE LIMITED,DELHI vs DEPUTY DIRECTOR OF INCOME TAX, BENGALURU
ITA 5881/DEL/2026[2023-24]Status: HeardITAT DelhiAY 2023-24
POONAM,GURUGRAM vs ITO WARD 3(1), GURUGRAM
ITA 5649/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SURINDER AHUJA,DELHI vs ITO WARD 35(5), DELHI
ITA 5636/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
NANAK CHAND,HISAR vs INCOME TAX OFFICER, WARD-1, HISAR
ITA 5343/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
NARANG ENTERPRISES,YAMUNA NAGAR vs DCIT CC, KARNAL
ITA 5263/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
JEETMAL CHORARIA,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 31, DELHI, NEW DELHI
ITA 4602/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
JAT EDUCATION SOCIETY,ROHTAK vs DCIT E CIRCLE 2, CHANDIGARH
ITA 4157/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
VISION DIAGNOSTIC INDIA PVT LTD,NEW DELHI vs ACIT CENTRAL CIRCLE 32, DELHI
ITA 4040/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
JYOTI STRIPS PRIVATE LIMITED,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -29, DELHI
ITA 3898/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
JYOTI STRIPS PRIVATE LIMITED,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -29, DELHI
ITA 3897/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
PUNAM MAKHNI,DELHI vs DCIT CC-15, CENTRAL CIRCLE
ITA 3694/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
PUNAM MAKHNI,DELHI vs DCIT- CC 15, CENTRAL CIRCLE
ITA 3693/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
TARUN PAL SINGH MAKHNI,DELHI vs DCIT CC-26, CENTRAL CIRCLE
ITA 3692/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
TARUN PAL SINGH MAKHNI,DELHI vs DCIT CC-26, CENTRAL CIRCLE
ITA 3691/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
TARUN PAL SINGH MAKHNI,DELHI vs DCIT- CC 26, CENTRAL CIRCLE
ITA 3690/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
TARUN PAL SINGH MAKHNI,DELHI vs DCIT CC-26, CENTRAL CIRCLE
ITA 3689/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KAPLIN ENTERPRISES PRIVATE LIMITED, DELHI
ITA 3688/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KAPLIN ENTERPRISES PRIVATE LIMITED, DELHI
ITA 3687/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs KAPLIN ENTERPRISES PRIVATE LIMITED, DELHI
ITA 3686/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
FEDERAL MOGUL POWERTRAIN SOLUTIONS INDIA PRIVATE LIMITED,NETAJI SUBHASH PLACE, NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CR BUILDING
ITA 3403/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RATNA SUDHAKAR SHINDE,MAHARASHTRA vs ACIT, CC-16, DELHI
ITA 3298/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
GAURAV AGGARWAL,DELHI vs ITO WARD 70(4), DELHI
ITA 3009/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RAMA ASSOCIATES PRIVATE LIMITED EARLIER AS ESSEL REALTY DEVELOPERS PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI, NEW DELHI
ITA 2950/DEL/2026[2020-21]Status: HeardITAT DelhiAY 2020-21
AMRENDRA KUMAR,DELHI vs ITO WARD 23(3), DELHI
ITA 2937/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22