SAMYAGYA ENGINEERS PRIVATE LIMITED,DELHI vs. CIRCLE 22(2), DELHI, DELHI
What did the Tribunal hold?
The Tribunal considered the request for withdrawal and, with no objection from the Revenue, allowed the appeal to be withdrawn.
What were the facts?
The assessee filed an appeal before the ITAT. The assessee's authorized representative requested to withdraw the appeal.
What were the issues?
The primary issue was the assessee's request to withdraw their appeal before the tribunal.
Which sections of the Income-tax Act were involved?
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, DELHI
Before: SHRI M BALAGANESH & SHRI SUDHIR KUMAR
PER SHRI M BALAGANESH, ACCOUNTANT MEMBER: The appeal in ITA No.6232/Del/2026 for AY 2019-20, arises out of the 1. order of the ld. Commissioner of Income Tax (Appeals)-24, Delhi [hereinafter referred to as ‘ld. CIT(A)’, in short] dated 13.03.2026 against the order of assessment passed u/s 143(3) of the Income-tax Act, 1961 (hereinafter referred to as ‘the Act’) dated 31.03.2022 by the Assessing Officer, DCIT, Central Circle-7, New Delhi (hereinafter referred to as ‘ld. AO’).
At the outset the Ld. AR requested for withdrawal of the appeal preferred by it and took our attention to letter dated 14.09.2026 of the Ld. AR requesting that this appeal may be allowed to be withdrawn. The application for withdrawal of appeal is as under:-
The Ld. DR does not have any objection for the said request of the ld AR.
We have gone through the request submitted by the Ld. AR and 4. since the DR does not have any objection, the appeal is allowed to be withdrawn.
In the result the appeal of the assessee is dismissed as withdrawn.
Order pronounced in the open court on 14-September, 2026.
-Sd/- -Sd/- SUDHIR KUMAR M BALAGANESH JUDICIAL MEMBER ACCOUNTANT MEMBER Delhi Dated: 16/09/2026 AK Keot Copy to: SAMYAGYA ENGINEERS PRIVATE LIMITED, 12/2, FIRST FLOOR, NEHRU ENCLAVE, 1 KALKAJI EXTENSION, NEHRU PLACE, NEW DELHI-110019, DELHI-110019, DELHI CIRCLE 22(2), DELHI, 104B, INDRAPRASHTA MARG, IP ESTATE, 2 NEW DELHI-110002, NEW DELHI-110019, DELHI 3 THE PCIT / CIT, 4 THE D.R., ITAT, DELHI BENCH 5 GUARD FILE
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