Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
RADHEY SHYAM SINGHAL,DELHI vs ITO WARD 44(1), DELHI
ITA 7471/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
DAYA NAND,PANIPAT vs ITO WARD 1, PANIPAT
ITA 7470/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RAMESHWAR DAYAL EDUCATION TRUST, NEW DELHI
ITA 6028/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RAMESHWAR DAYAL EDUCATION TRUST, NEW DELHI
ITA 6027/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RAMESHWAR DAYAL EDUCATION TRUST, NEW DELHI
ITA 6026/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 6017/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
RAJAN RAMANEE,NEW DELHI vs INCOME TAX OFFICER WARD 50(1), NEW DELHI, NEW DELHI
ITA 2333/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
CARDINAL HEALTH INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 2(2)(1) BANGALORE, BANGALORE, KARNATAKA
ITTPA 1074/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
SAMTA MINES AND MINERALS LIMITED,MUMBAI vs ITO 11(1)(1), MUMBAI
ITTPA 8444/MUM/2025[2022-2023]Status: DisposedITAT MumbaiAY 2022-2023
ACIT, DELHI vs MANI SONI ABROL, DELHI
ITITA 3/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAMNISH JAIDEVA,PATNA vs DCIT/ACIT, CIRCLE 5, PATNA
ITA 505/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
VIKASH KUMAR,WEST CHAMPARAN vs ITO WARD-1(5), BETTIAH
ITA 5/PAT/2026[2016]Status: DisposedITAT Patna
SAMBODHIT,PATNA vs CIT EXEMPTION, PATNA
ITA 427/PAT/2026[NA]Status: DisposedITAT Patna
SAMBODHIT,PATNA vs CIT EXEMPTION, PATNA
ITA 426/PAT/2026[NA]Status: DisposedITAT Patna
UPENDRA KUMAR PRASAD,BHABUA vs ITO WARD (3)(4), SASARAM
ITA 411/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
NAMITA KUMARI,BHAGALPUR vs INCOME TAX OFFICER WARD 1(1), BHAGALPUR
ITA 30/PAT/2026[2018-2019]Status: DisposedITAT PatnaAY 2018-2019
MEDICANA PRIVATE LIMITED ,PATNA vs ASSEESSMENT UNIT , DELHI
ITA 562/PAT/2025[2021-22]Status: DisposedITAT PatnaAY 2021-22
MAHESHMATI NAGRIK SAHKARI BANK LTD,MANDLA vs INCOME TAX OFFICER, MANDLA WARD, MANDLA, MANDLA
ITA 44/JAB/2025[2015-16]Status: DisposedITAT JabalpurAY 2015-16
DCIT, JABALPUR vs JILA SAHKARI KENDRIYA BANK MARYADIT, SEONI
ITA 161/JAB/2024[2016-17]Status: DisposedITAT JabalpurAY 2016-17
JABALPUR DEVELOPMENT AUTHORITY,JABALPUR vs INCOME TAX OFFICER 2(4), JABALPUR
ITA 67/JAB/2018[2015-16]Status: DisposedITAT JabalpurAY 2015-16
JABALPUR DEVELOPMENT AUTHORITY,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR
ITA 66/JAB/2018[2014-15]Status: DisposedITAT JabalpurAY 2014-15
JABALPUR DEVELOPMENT AUTHORITY,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR
ITA 65/JAB/2018[2013-14]Status: DisposedITAT JabalpurAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JABALPUR vs GOVIND PRASAD PANDEY, JABALPUR
ITA 196/JAB/2018[2015-16]Status: DisposedITAT JabalpurAY 2015-16
SMT. MAYA DEVI LH OF LT. SHRI. GOVIND PRASAD PANDEY,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR
ITA 187/JAB/2018[2015-16]Status: DisposedITAT JabalpurAY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs JABALPUR DEVELOPMENT AUTHORITY, JABALPUR
ITA 131/JAB/2018[2014-15]Status: DisposedITAT JabalpurAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs JABALPUR DEVELOPMENT AUTHORITY, JABALPUR
ITA 122/JAB/2018[2014-15]Status: DisposedITAT JabalpurAY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR vs JABALPUR DEVELOPMENT AUTHORITY, JABALPUR
ITA 121/JAB/2018[2013-14]Status: DisposedITAT JabalpurAY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- SATNA vs SHRI JAMMU BEG,
ITA 196/JAB/2016[2012-13]Status: DisposedITAT JabalpurAY 2012-13
KEDAR DAS DARGAR HUF,BIKANER vs ACIT CIRCLE-1, BIKANER
ITA 116/JODH/2026[2020-21]Status: DisposedITAT JodhpurAY 2020-21
CHETAK ENTERPRISES LIMITED,NIMBAHERA vs ACIT, CENTRAL CIRCLE-1, UDAIPUR, UDAIPUR
ITA 491/JODH/2025[2021-22]Status: DisposedITAT JodhpurAY 2021-22