Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
DCIT-4(2)(1), MUMBAI, MUMBAI vs MUTHA ENGINEERING PVT LTD, SATARA
ITA 8052/MUM/2026[2017]Status: FixedITAT Mumbai
FRACTAL ANALYTICS LIMITED,MUMBAI, MAHARASHTRA vs CIRCLE 1(3)(1), DEPUTY COMMISSIONER OF INCOME TAX , AAYAKAR BHAWAN, MUMBAI, MAHARASHTRA
ITA 764/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
INCOME TAX OFFICER , MUMBAI vs AQUAFIT PIPING SYSTEMS I PRIVATE LIMITED, MUMBAI
ITA 598/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ST JOHN THE EVANGELIST CHURCH,ANDHERI EAST, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5627/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
FAZLURRAHMAN WARIS ALI CHOUDHARY,THANE vs THE INCOME TAX OFFICER, THANE
ITA 5506/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
UMIYA BHUVAN CO OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs ITO, WARD 41(2)(4), MUMBAI, MUMBAI
ITA 5442/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
VANDANA VIJAY KUMAR CHUDAMASA,BANGALORE vs INCOME TAX OFFICER, THANE
ITA 5433/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
TOSHA EDUCATIONAL AND WELFARE TRUST KAUSA MUMBRA ,THANE vs CIT (EXEMPTIONS) , PUNE, PUNE
ITA 5415/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
HANSA PRABHUDAS HARSORA,MUMBAI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 5409/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
TEAMPUMKIN CORPORATION,MUMBAI vs INCOME TAX OFFICER (TDS)-2(3)(2), MUMBAI , MUMBAI
ITA 5318/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
TEAMPUMKIN CORPORATION,MUMBAI vs INCOME TAX OFFICER (TDS)-2(3)(2) MUMBAI, MUMBAI
ITA 5281/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SAVINO DEL BENE FREIGHT FORWARDERS (INDIA) PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 4990/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
KADAMBINI PANDA,DADAR vs INCOME TAX OFFICER 28(2)(1), MUMBAI
ITA 4888/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SUNIL SHANTILAL MEHTA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 7(3), MUMBAI, MUMBAI
ITA 4576/MUM/2026[2002-03]Status: DisposedITAT MumbaiAY 2002-03
SUNIL SHANTILAL MEHTA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 7(3), MUMBAI, MUMBAI
ITA 4539/MUM/2026[2002-03]Status: DisposedITAT MumbaiAY 2002-03
M/S. CROWN AUTO TRADERS ,KANDIVALI (EAST) vs ITO, WARD 42(1)(1), MUMBAI, BKC BANDRA EAST
ITA 3955/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CROWN AUTO TRADERS,KANDIVALI (EAST) vs INCOME TAX OFFICER,WARD 42(1)(1), MUMBAI, BKC, BANDRA-EAST
ITA 3954/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
UMESH NAROTTAM UDESHI,MUMBAI,MAHARASHTRA vs PRINCIPAL COMMISSIONER OF INCOME TAX-19,MUMBAI, MUMBAI, MAHARASHTRA
ITA 3946/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
TIRTHNKAR FINANCIAL SERVICES PRIVATE LIMITED,MUMBAI vs ITO WARD 4(3)(1), MUMBAI, MUMBAI
ITA 2982/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
TULSI GOVARDHAN FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 2823/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
KUNAL ASHOK MEHTA,VILE PARLE, MUMBAI vs INCOME TAX OFFICER WARD 34(2)(1), KAUTILYA BHAWAN, BANDRA EAST, MUMBAI
ITA 2820/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
HBAWA BUSINESS RESEARCH AND EDUCATION FOUNDATION,NARIMAN POINT vs CIT (EXEMPTIONS), MUMBAI, CUMBALA HILL
ITA 2798/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
EURASIAN CANCER RESEARCH COUNCIL,MUMBAI vs EXEM. WARD 1(2), MUMBAI, MUMBAI
ITA 2783/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
M/S. AMBER DESIGN TECH PRIVATE LIMITED ,MUMBAI vs PCIT-6, MUMBAI
ITA 1865/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX 14(1)(2), MUMBAI, MUMBAI vs EAST HYDERABAD EXPRESSWAY LIMITED, MUMBAI
ITA 9121/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
EDWISE INTERNATIONAL PROP EDWISE CONSUTLTANTS PRIVATE LIMITED,KALBADEVI, MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRLCE 4(1)(1),MUMBAI, AAYAKAR BHAVAN
ITA 4878/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SKILLNET SOLUTIONS INDIA PRIVATE LIMITED ,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(3)(1), MUMBAI
ITA 5016/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SRI VATS KRIPA KUTUMB,FARIDABAD vs ITO WARD EXEMPTION, FARIDABAD
ITA 7480/DEL/2026[-]Status: DisposedITAT Delhi
SRI VATS KRIPA KUTUMB,FARIDABAD vs ITO EXEMPTION WARD , FARIDABAD
ITA 7479/DEL/2026[-]Status: DisposedITAT Delhi
RADHEY SHYAM SINGHAL ,DELHI vs ITO WARD 44(1), DELHI
ITA 7472/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
