Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
ENVIRONMENTAL SOCIAL GOVERNANCE & COMPANY SECRETARY FOUNDATION,SIVAKASI vs CIT (EXEMPTION), CHENNAI
ITA 3863/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
ARAVIND,SALEM vs INCOME TAX OFFICER, WARD (1), , SALEM
ITA 3853/CHNY/2026[2024-25]Status: DisposedITAT ChennaiAY 2024-25
LOURDUSAMY PHILOSHALINI,CHENNAI vs ACIT, , CHENNAI
ITA 3851/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SIVAN SURATHA MADASAMY,TENKASI vs ITO, TIRUNELVEL
ITA 3828/CHNY/2026[2024-2025]Status: DisposedITAT ChennaiAY 2024-2025
MUSLIM EDUCATIONAL SOCIETY, KANYAKUMARI,THIRUVITHANCODE, KANYAKUMARI vs INCOME TAX OFFICER, EXEMPTIONS WARD, TIRUNELVELI, INCOME TAX OFFICE, TIRUNELVELI
ITA 3797/CHNY/2026[2016-2017]Status: DisposedITAT ChennaiAY 2016-2017
OMR DEVELOPERS PRIVATE LIMITED,CHENNAI vs ITO, CORPORATE WARD-5(1), CHENNAI
ITA 3793/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SHANMUGASUNDAR,BANGALORE NORTH vs INCOME TAX OFFICER, WARD-4, CUDDALORE
ITA 2960/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
FINANCE COMPANY ASSOCIATION INDIA,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2817/CHNY/2026[-]Status: DisposedITAT Chennai
FINANCE COMPANY ASSOCIATION INDIA,CHENNAI vs CIT EXEMPTIONS CHENNAI, CHENNAI
ITA 2816/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
KDSPBMMSI CO-OP SOCIETY LTD.,KAURR vs ITO, KAURR
ITA 2250/CHNY/2026[2019-17]Status: DisposedITAT ChennaiAY 2019-17
HAJRATRADING COMPANY,CHENNAI vs DCIT, NON CORPORATE CIRCLE-8(1), CHENNAI
ITA 1376/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE vs SAKTHIVEL MURUGAN, COIMBATORE
ITA 4117/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
CHALLANI RAANKA JEWELLERS,CHENNAI vs DCIT, CENTRAL CIRCLE-3(4), CHENNAI
ITA 3307/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
BHAGYA,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
ITA 83/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
GUNJAHALLI RENUKA,HRISHIKESH BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(3), C R BUILDING
ITA 693/BANG/2026[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SHRI BHOOTESHWAR PATTINA SAHAKARI SANGHA NIYAMITHA,SIRSI vs THE INCOME TAX OFFICER, WARD 1, SIRSI, SIRSI
ITA 683/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
HAJEE MOHAMED ABDULKADER ABDUL REHMAN,KODAGU vs INCOME TAX OFFICER, WARD 1, MYSURU
ITA 590/BANG/2026[2020-2021]Status: DisposedITAT BangaloreAY 2020-2021
HELIX MEDICARE ,BANGALORE vs ACIT CIRCLE 3(2)(1), BANAGLORE
ITA 561/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
KYATANAHALLI MASTIGOWDA GAYATHRI JAGADISH,MYSORE vs INCOME TAX OFFICER WARD 1(1) MYSORE, MYSORE
ITA 2511/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
NANDI HIGHWAY DEVELOPERS LIMITED (SUCCESSOR COMPANY TO NANDI INFRASTRUCTURE CAPITAL COMPANY LTD),BENGALURU vs INCOME TAX OFFICER 5(1)(1), BENGALURU
ITA 2096/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
MALLIKARJUN PATTINA SAHAKARI SANGA,INDI, BIJAPUR (VIJAYAPUR) vs INCOME TAX OFFICER, WARD-1 & TPS, VIJAYAPURA
ITA 1991/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
RITA BHARAT KOTHARI,MANGALURU,MANGALURU vs INCOME-TAX OFFICER, WARD-2(1), MANGALURU, MANGALURU
ITA 1963/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
KUDLI MADAPPA AMARANATH,SHIVAMOGGA vs INCOME TAX OFFICER, WARD 1 & TPS, SHIVAMOGGA
ITA 1744/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
M/S RASHMI,BENGALURU vs THE INCOME TAX OFFICER, WARD - 3(1)(1), BENGALURU
ITA 1645/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
MANNIRANJAN JAGADGURU MURUGARAJENDRA PRASAD NILAYA ,DHARWAD vs INCOME TAX OFFICER EXEMPTIONS WARD -1 , HUBBALI
ITA 1560/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NARAYANA SRINIVASA,MANDYA vs INCOME TAX OFFICER, WARD 1 & TPS, MANDYA, MANDYA
ITA 1539/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
JAVEED SYED,BANGALORE KARNATAKA vs INCOME TAX OFFICER WARD 1(2)(1) BANGALORE, BANGALORE KARNATAKA
ITA 1404/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
ADITYA KAPOOR,HARAYANA vs INCOME TAX OFFICER, WARD-5(3)(2), BENGALURU
ITA 2925/BANG/2025[2019-20]Status: DisposedITAT BangaloreAY 2019-20
DYAGERAHALLI RAMANNA JAYARAM ,TUMKUR vs INCOME TAX OFFICER, WARD-1 , TUMKUR
ITA 2846/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
MUBARAK GANDAPURI,HUBLI vs INCOME TAX OFFICER, WARD-1(1) , HUBLI
ITA 1783/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
