Recent Judgments

M/S STEEL STRIPS WHEELS LIMITED vs COMMISSIONER OF INCOME TAX CHD & ANR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

M/S STEEL STRIPS WHEELS LIMITED vs COMMISSIONER OF INCOME TAX CHANDIGARH AND ANR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

CIT-II, CHANDIGARH vs M/S COUNCIL FOR VALUE ADDED HORTI. IN PUNJAB CHD.

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

M/S PERFETTI VAN MELLE INDIA PVT LTD vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1) vs M/S. GOLDEN PEACE INFRASTRUCTURE PVT. LTD

THE DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE-1(1) vs M/S. GOLDEN PEACE INFRASTRUCTURE PVT. LTD.,

PRINCIPAL COMMISSIONER OF INCOME TAX-7, DELHI vs 3D TRADEX PRIVATE LIMITED

PRINCIPAL COMMISSIONER OF INCOME TAX-7, DELHI vs 3D TRADEX PRIVATE LIMITED

PRINCIPAL COMMISSIONER OF INCOME TAX-7, DELHI vs 3D TRADEX PRIVATE LIMITED

AKSHAR DEVELOPERS vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4 THANE AND ORS

AKSHAR DEVELOPERS vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4 THANE AND ORS

PRAGUN GARG vs INCOME TAX OFFICER

S S SERVICES PROVIDERS THROUGH ITS PARTNER SHERRY SINGLA vs DEPUTY COMMISSIONER/ ASST COMMISSIONER OF INCOME TAX, CIRCLE PATIALA

KANAYO HUNDRAJMAL PATHAI ,MUMBAI vs INCOME TAX OFFICER WARD2(2), MUMBAI

NOVELTY TRADERS LIMITED,KOLKATA, WEST BENGAL vs ITO, WARD 2(2), GUWAHATI

M/S DOREMAN DISTRIBUTORS PVT. LTD.,KOLKATA vs ITO, W-1, SHILLONG

KISHORI CAPITAL MARKETS PVT. LTD.,STEPHEN HOUSE vs ITO WARD 2(1), PATNA, LOK NAYAK BHAWAN

SHIV KUMAR DESHRAJ AGARWAL,UNJHA vs DCIT CIRCLE, GANDHINAGAR

M/S. TRACK FOUR INFOTEC (I) PVT. LTD.,KOLKATA vs JURISDICTIONAL ASSESSING OFFICER, CIRCLE - 1(1), KOLKATA

HARSHVARDHAN GOEL,KOLKATA vs I.T.O., WARD 49(1), KOLKATA, KOLKATA

DCIT, CC-2(2), KOLKATA, KOLKATA vs BIJAY KUMAR GARODIA, KOLKATA

SASHI GURUNG,SIKKIM vs I.T.O., WARD - 3(1), GANGTOK

SANDEEP SHYAMSUKHA,SILIGURI vs I.T.O., WARD - 1(3),, SILIGURI

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(2), GANGTOK vs DENZONG AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED, GANGTOK

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(2), GANGTOK vs DENZONG AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED, GANGTOK

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(2), GANGTOK vs DENZONG AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED, GANGTOK

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 3(2), GANGTOK, GANGTOK vs DENZONG AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED , GANGTOK

DEPUTY COMMISIONER OF INCOME TAX, GANGTOK vs DENZONG AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED , GANGTOK

D.C.I.T., CIRCLE - 10(1), KOLKATA, KOLKATA vs M/S. BERGER PAINTS INDIA LTD.,, KOLKATA

DURAISAMY VICTOR,CHENNAI vs ITO, NCW-19(6), CHENNAI