Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2110/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2109/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2108/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2107/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2106/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2105/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
M/S ENERGY DEVELOPMENT COMPANY LIMITED,WEST BENGAL, KOLKATA vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, HARYANA, GURGAON
ITA 2104/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
M/S ENERGY DEVELOPMENT COMPANY LIMITED,KOLKATA, WEST BENGAL vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, GURGAON, HARYANA
ITA 2103/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S ENERGY DEVELOPMENT COMPANY LIMITED,KOLKATA, WEST BENGAL vs DCIT /ACIT CENTRAL CIRCLE-2, GURGAON, GURGAON HARYANA
ITA 2102/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs TENERON LIMITED, NEW DELHI
ITA 1911/DEL/2026[2018]Status: DisposedITAT Delhi
INCOME TAX OFFICER, DELHI vs VISHWAS KOHLI, DELHI
ITA 1814/DEL/2026[2010-11]Status: DisposedITAT DelhiAY 2010-11
SINNI POLYMERS PRIVATE LIMITED,DELHI vs ACIT, CENTRAL CIRCLE 32, DELHI
ITA 1649/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ESS KAY LAMINATIONS,DELHI vs DCIT CENTRAL CIRCLE 1, DELHI
ITA 1519/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
KULDEEP BISHNOI,DELHI vs DCIT CENTRAL CIRCLE-32, DELHI
ITA 946/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
BHAVYA BISHNOI,DELHI vs DCIT CENTRAL CIRCLE-32, NEW DELHI
ITA 945/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
ARCHIT JAIN,DELHI vs DCIT CC-7, DELHI
ITA 8535/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
RNT METALS PVT LTD,BHIWADI vs DCIT, CC-07, DELHI
ITA 8530/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
RNT METALS PVT LTD,BHIWADI vs DCIT, CC-07, DELHI
ITA 8529/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
RNT METALS PVT LTD,BHIWADI vs DCIT, CENTRAL CIRCLE-7, DELHI
ITA 8528/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
ANKUR SHARMA,JEEWAN PARK vs CIT APPEALS, MAYUR BHAWAN
ITA 8129/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
ACIT, CENTRAL CIRCLE, KARNAL vs MAHARISHI MARKANDESHWAR TRUST, AMBALA CITY
ITA 6850/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEEPTI CHAWLA,GURGAON, HARYANA vs ITO, CIVIC CENTRE, DELHI
ITA 6834/DEL/2025[2011-2012]Status: DisposedITAT DelhiAY 2011-2012
VIKAS JALAN,PITAMPURA vs CIT- APPEAL - 30, JHANDEWALAN
ITA 6816/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
INCOME TAX OFFICER, DELHI vs RAJ MALHOTRA, DELHI
ITA 4655/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
ACIT, CENTRAL CIRCLE-2(3), PUNE, PUNE vs MANTRA PROPERTIES, VARANASI
ITA 2116/PUN/2024[2017-18]Status: DisposedITAT PuneAY 2017-18
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MAHENDRA DHARIWAL,MUMBAI vs ASST CIT 11(1), MUMBAI
ITA 812/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SHRI B.R. BASKARAN (Accountant Member), SHRI SANDEEP GOSAIN (Judicial Member)
MAHENDRA DHARIWAL,MUMBAI vs ASST CIT 11(1), MUMBAI
ITA 811/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SHRI B.R. BASKARAN (Accountant Member), SHRI SANDEEP GOSAIN (Judicial Member)
MAHENDRA DHARIWAL,MUMBAI vs ASST CIT 11(1), MUMBAI
ITA 810/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SHRI B.R. BASKARAN (Accountant Member), SHRI SANDEEP GOSAIN (Judicial Member)
COMMISSIONER OF INCOME TAX (EXEMPTION) vs PORWAL YUVAK SANGH KOTA,
ITA/1/2026ITAT Rajasthan
SANJAY K. AGRAWAL, INDERJEET SINGH
CIT-II, CHANDIGARH vs M/S ORGANIC FARMING COUNCIL OF PB. CHD.
ITA/99/2010ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
