Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
the commissioner of income-tax-aurangabad vs SHETKARI S.S.K. LTD
ITXA/260/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs SANI EKNATH S.S.K. LTD
ITXA/257/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs sani eknath s.s.k. ltd
ITXA/255/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs sani eknath s.s.k. ltd
ITXA/254/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs Sant Eknath S.S.K. Ltd.
ITXA/252/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs panzarekan s.s.k. ltd
ITXA/251/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-nashik vs panzarkan s.s.k. ltd
ITXA/250/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-nashik vs panzarkan sakhar kakhana ltd
ITXA/249/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs sidheshwar s.s.k. ltd
ITXA/247/2007ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.
ITA - 754 / 2007ITAT Delhi
C I T JODHPUR vs THE BRANCH MANAGER L I C BARMER
ITA/81/2005ITAT Rajasthan
DEO NARAYAN THANVI,P.B. MAJMUDAR
COMMISSIONER OF INCOME TAX vs SANKALP WELFARE SOCIETY
ITA/89/2007ITAT Punjab & Haryana
C.I.T. vs K.D.PARBHAKAR
ITR/23/2002ITAT Punjab & Haryana
COMMR. OF INCOME TAX,CENTRAL LDH. vs HARMANPREET SINGH
ITA/554/2006ITAT Punjab & Haryana
ARUN MALIK vs COMMISSIONER OF INCOME TAX
ITA - 767 / 2007ITAT Delhi
ARUN MALIK vs COMMISSIONER OF INCOME TAX
ITA - 766 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX, TVM. vs SMT.B.SHYLAJA, QUILON
ITA/47/2000ITAT Kerala
SHIVALIK WOOLLEN MILLS P LTD vs ASSTT COMMISSIONER OF INCOME TAX
ITA/31/2004ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX, KARNAL vs ANJU BHAYANA ETC.
ITA/258/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs JITENDRA MOHAN
ITA - 747 / 2007ITAT Delhi
THE COMMISSIONER MOF INCOME TAX V vs NESTLE INDIA LTD.
ITA - 727 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs DLF INDUSTRIES LTD.
ITA - 723 / 2007ITAT Delhi
C I T JODHPUR vs THE BRANCH MANAGER L I C BALOTRA
ITA/5/2004ITAT Rajasthan
C.I.T. JDR. vs PROP. M/S RAJDHANI TOURING
ITR/99/1992ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX, MADURAI ETC. ETC. vs M/S. SARAVANA SPININNG MILLS PVT. LTD.
CIVIL APPEAL No. 7604/2005ITAT SC
2 Judges
THE COMMNR.OF INCOME TAX, MADURAI vs M/S.SARAVANA SPINNING MILLS PVT. LTD
C.A. No.-007604-007605 - 2005ITAT SC
COMMNR. OF INCOME TAX, BANGALORE vs M/S. CENTURY BUILDING INDUSTRIES PVT.LTD
C.A. No.-006820-006820 - 2005ITAT SC
COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD.
ITA - 726 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI X vs RASHI AGGARWAL
ITA - 720 / 2007ITAT Delhi
SUHIR ENGINEERING CO vs ASSTT. COMMISSIONR OF INCOME TAX
ITA - 724 / 2007ITAT Delhi
