Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
C.I.T.PATIALA vs M/S PUNJAB FINANCIAL CORPO.LTD.CHD.
MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL
C.I.T. PATIALA vs M/S MORINDA COOP.SUGAR MILLS
COMMISSIONER OF INCOME TAX vs M/S HARYANA MINERALS LTD.
COMMR.OF CENTRAL EXCISE-I,MUMBAI vs M/S BOMBAY DYEING & MFG.CO.LTD
THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.PARRY AGRO INDUSTRIES LTD., COCHIN
M/S.SEASON RUBBER PVT. LIMITED vs COMMISSIONER OF INCOME TAX, TRIVANDRUM
THE C.I.T vs M/S SWARAJ MAZDA LTD.CHD.
THE C.I.T vs M/S SWARAJ ENGINES LTD.
SHRI SHREE PAL JAIN vs C I T BIKANER and ANR
Sri Puneeti Rastogi S/o Sri G.C. Rastogi vs The Commissioner of Income Tax
COMMISSIONER OF INCOME TAX JALANDHAR vs M/S LALLY MOTORS
MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX vs RAJIV BHATARA
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
THE COMMR. OF INCOME TAX, KARNAL vs M/S PICCADILY AGRO INDUS. LTD.
M/S.SAFA WOOD INDUSTRIES, MATTANNUR vs THE COMMR. OF INCOME-TAX, COCHIN
M/S TRUTUF SAFETY GLASS INDUSTRIES vs CIMMISSIONER OF SALES TAX U.P
DR. ARIJIT PASAYAT D.K. JAIN
COMMISSIONER OF INCOME TAX TDS vs GLOBAL INFOSYSTEMS LTD.
THE COMMISSIONER OF INCOME-TAX, PANCHKUL vs M/S R.B.L. BANARASI DASS & CO.(P) LTD.
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
THE COMMISSIONER OF INCOME TAX vs ROHTAS,FARIDABAD
M/S GULJAG INDUSTRIES vs COMMERCIAL TAXES OFFICER
S. H. KAPADIA B. SUDERSHAN REDDY
THE COMMISSIONER OF INCOME TAX vs M/S.HEMLA EMBROIDERY MILLS PVT
COMMISSIONER OF INCOME TAX vs M/S H P COTTON TEXTILES MILLS LTD.
M/S.LIPI INTERNATIONAL. vs C.I.T. KOLHAPUR.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
SMT.DHANVIDYA A.DALAL, BOMBAY. vs C.I.T.-VII, BOMBAY.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
SAFARI MERCANTILE PVT. LTD. vs INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
SHANTILAL S. JAIN PROP. QUALITY SUPPLIERS vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE-22
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
kalpesh k. shah vs the asst. commissioner of income--tax
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
M/S ARISUDANA SPINNING MILLS vs C I T
DIRECTOR OF INCOME TAX EXEMPTI vs ANGREJI HATAO NIDHI
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
Director of Income Tax (Exemption) vs Angreji Hatao Nidhi
NARANG OVERSEAS PVT. LTD. vs THE INCOME-TAX APPELLATE TRIBUNAL MUMBAI OLD CGO BUILDING
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR