Recent Judgments

THE COMMISSIONER OF INCOME-TAX vs THE KERALA MINERAL & METALS LTD.,KOLLAM

HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

THE COMMISSIONER OF INCOME TAX,THIRUVANA vs C.SELVAKUMAR,L/H LATE N.CHELLAPPAN CHETT

M/S. ATUL COMMODITIES PVT. LTD. vs COMMR. OF CUSTOMS, COCHIN-9

COMMISSIONER OF INCOME TAX vs SMT. RASHMI KHANNA

COMMISSIONER OF INCOME TAX vs INDUS VALLEY PARTNERS (I) PVT LTD

THE COMMISSIONER OF INCOME-TAX, TVM vs M/S.SRINIKETHAN TRUST, KOLLAM

THE COMMISSIONER OF INCOME-TAX, TVM. vs M/S.SURYA SAMUDRA HOLIDAY RESORTS(P)LTD.

COMMISSIONER OF INCOME-TAX,TRIVANDRUM vs EDAMON VANITHA SOCIETY,EDAMON,PUNALUR

COMMNR. OF INCOME TAX, JALANDHAR-1 vs SHRI RAJIV BHATARA

2 Judges

C.I.T.,JALANDHAR vs RAJIV BHATARA

ARIJIT PASAYAT MUKUNDAKAM SHARMA

COMMISSIONER OF INCOME TAX vs G4S SECURITY SERVICES INDIA PVT LTD

COMMR.OF INCOME TAX,DIBRUGARH vs DOOM DOOMA INDIA LTD

SUPREME TREVES PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX-10(2) AND 2 OTHERS

HON'BLE SMT. JUSTICE RANJANA DESAI, HON'BLE SHRI JUSTICE J.P. DEVADHAR

C.I.T. vs AJEET KUMAR ARYA

MOHAMMAD RAFIQ,GANDHI R C

C.I.T. vs HINDUSTAN SALTS LTD.

MOHAMMAD RAFIQ,GANDHI R C

C.I.T. vs OM NARAIN SWAMI

GANDHI R C,MOHAMMAD RAFIQ

RATAN DEVI vs C.I.T

M/S. KHETRI DAS SADASUKH DUGAR vs C.I.T.

C I T vs BRIJ PAL SHARMA

C.I.T. PATIALA vs M/S SANT RAM MANGAT RAM CHD.

COMMISSIONER OF INCOME TAX vs M/S DAGA ENTERPRISE P LTD

COMMISSIONER OF INCOME TAX vs INTEROCEAN SHIPPING (I) P.LTD.

COMMNR. OF CUSTOMS(PREVENTIVE) vs M/S. AAFLOAT TEXTILES (I) P.LTD.&ORS

HINDUSTAN FOODS LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX DELHI IV vs INDO RAMA SYNTHETIC (I) LTD.

COMMISSIONER OF INCOME TAX vs ENGINEERS INDIA LTD.

THE COMMISSIONER OF INCOME TAX vs M/S.KERALA STATE INDUSTRIAL PRODUCTS

UNISON ELECTRONICS PVT. LTD. vs COMMISSIOINER, CENTRAL EXCISE, NOIDA

COMMISSIONER OF INCOME TAX vs HINDUSTAN TIN WORKS LTD

COMMISSIONER OF INCOME TAX DELHI I vs BHARTI CELLULAR LTD.