Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S CARPENTER CLASSIC EXIM. P. LTD. vs COMMR. OF CUSTOMS (IMPORTS)
C.A. No.-003871-003871 - 2006ITAT SC
MCORP GLOBAL PVT. LTD. vs COMMISSIONER OF INCOME TAX, GHAZIABAD
C.A. No.-000955-000955 - 2009ITAT SC
MR.PALLONJI M. MISTRY vs THE CIT,B.C.V, BOMBAY
ITR/1/1994ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
COMMISSIONER OF WEALTH TAX, HISAR vs PANDIT SHANTI SARUP.
WTA/24/2008ITAT Punjab & Haryana
CIT, FARIDABAD vs M/S FASHION ACCESSORIES
ITA/696/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX III vs SHAMBHU MERCANTILE LTD.
ITA - 49 / 2009ITAT Delhi
THE COMMISSINE OF INCOME-TAX-7,MUM vs GEOFFREY MANNERS AND COMPANY LTD
ITXA/789/2008ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
director income tax (international taxation) mum vs m/s oman international bank
ITXA/114/2009ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
COMMISSIONER OF INCOME TAX DELHI-1 vs ALLIED STRIPS LTD
ITA/791/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NEGOLICE INDIA PVT LTD
ITA/986/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
C.I.T vs IMI NORGREN HEROIN P.LTD
ITA/477/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI vs AJANTA OFFSET & PACKAGING LTD.
ITA/476/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs SURYA ROSHNI LTD.
ITA/802/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs OCL INDIA LTD
ITA/1063/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs NEHRU PLACE HOTELS LTD.
ITA/546/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs MITSUBISHI CORPORATION INDIA P
ITA/969/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX V vs M/S NESTLE INDIA LTD.
ITA/1474/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI III vs SAMTEL COLOR LTD.
ITA/701/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs INDRAPRASTHA MEDICAL CORPORATION LTD.
ITA/344/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S JINDAL EXPORTS LTD.
ITA/402/2005ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DELHI I vs ANANT RAJ INDUSTRIES P. LTD.
ITA - 456 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs C.J.INTERNATIONAL HOTELS LTD.
ITA - 453 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI II vs LEROY SOMER & CONTROLS INDIA P.LTD.
ITA - 407 / 2008ITAT Delhi
CIT vs OCL INDIA LTD
ITA - 1063 / 2007ITAT Delhi
C.I.T vs INDIAN SUGAR EXIM CORPORATION LTD
ITA - 989 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs CADENCE DESIGN SYSTEMS I.P.LTD.
ITA - 992 / 2007ITAT Delhi
CIT vs NEGOLICE INDIA PVT LTD
ITA - 986 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs NOKIA INDIA LTD.
ITA - 914 / 2007ITAT Delhi
THE COMMISSIONR OF INCOME TAX vs NIS SPARTA LTD
ITA - 907 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI I vs CONTINENTAL PACKAGING P.LTD.
ITA - 829 / 2007ITAT Delhi
