COMMISSIONER OF INCOME TAX vs. INDUS VALLEY PARTNERS (I) PVT LTD
ITA - 73 / 2009HC Delhi20 February 20091 pages
For Petitioner: R.D.JOLLY
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 73/2009 . COMMISSIONER OF INCOME TAX ..... Appellant Through Mr R.D.Jolly, Adv. versus . INDUS VALLEY PARTNERS (I) PVT LTD ..... Respondent Through . CORAM: HON'BLE MR JUSTICE VIKRAMAJIT SEN HON'BLE MR JUSTICE RAJIV SHAKDHER . O R D E R 20.02.2009 . CM 923/2008 (Exemption) Allowed, subject to all just exceptions. ITA 73/2009 . The Appeal is covered against the Revenue in terms of CIT ?vs- Woodward Governor, 294 ITR 451. No substantial question of law arises for our consideration. Dismissed. . . VIKRAMAJIT SEN,J . . . . RAJIV SHAKDHER, J FEBRUARY 20, 2009 nt . . . . .
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