COMMISSIONER OF INCOME TAX vs. INTEROCEAN SHIPPING (I) P.LTD.

PDF · subscribers
ITA - 59 / 2009HC Delhi16 February 20091 pages
For Petitioner: MR.R.D.JOLLY

No AI summary yet for this judgment.

IN THE HIGH COURT OF DELHI AT NEW DELHI . . ITA 59/2009 . COMMISSIONER OF INCOME TAX ..... Appellant Through Mr.R.D.Jolly, Advocate with Mr.Paras Chaudhary, Adv. versus INTEROCEAN SHIPPING (I) PVT. LTD. ..... Respondent Through . CORAM: HON'BLE MR. JUSTICE VIKRAMAJIT SEN HON'BLE MR. JUSTICE RAJIV SHAKDHER . O R D E R 16.02.2009 . The matter stands covered against the Revenue in terms of C.I.T. ?vs- Woodword Governor, 294 ITR 451. No substantial question of law arises for our consideration. Dismissed. . . . VIKRAMAJIT SEN, J. . . . . . RAJIV SHAKDHER, J. . FEBRUARY 16, 2009 nt . . 1

Recent GST High Court judgments

Search GST case law →