COMMISSIONER OF INCOME TAX vs. ENGINEERS INDIA LTD.
ITA - 58 / 2009HC Delhi13 February 20091 pages
For Petitioner: MR.R.D.JOLLY
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . . ITA 58/2009 . COMMISSIONER OF INCOME TAX ..... Appellant Through Mr.R.D.Jolly, Advocate versus ENGINEERS INDIA LTD. ..... Respondent Through . . CORAM: HON'BLE MR. JUSTICE VIKRAMAJIT SEN HON'BLE MR. JUSTICE RAJIV SHAKDHER . O R D E R 13.02.2009 . . In view of the decision of this Court in (2007) 294 ITR 451(Delhi); Commissioner of Income Tax vs. Woodward Governor India P. Ltd. the matter is covered against the Revenue. No substantial question of law arises for our consideration. Dismissed. . . . . VIKRAMAJIT SEN,J . . . RAJIV SHAKDHER, J FEBRUARY 13, 2009 nt . 5
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