Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
COMMISSIONER OF INCOME TAX vs INSILCO LIMITED
ITA/1156/2008ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER
COMMISSIONER OF INCOME TAX DEL vs ANAND PRAKASH
ITA/120/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs MAHA MAYA GENERAL FINANCE LTD.
ITA/285/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs MAHA MAYA GENERAL FINANCE LTD.
ITA/300/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX-IV, NEW DELHI vs INSILCO LIMITED
ITA-1156/2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED
ITA-285/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-121/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED
ITA-300/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-122/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-120/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-119/2007ITAT Delhi
COMMISSIONER OF INCOME TAX-IV, NEW DELHI vs INSILCO LIMITED
ITA-873/2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED
ITA-298/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED
ITA-299/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-116/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs ANAND PRAKASH
ITA-118/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI-II vs MAHA MAYA GENERAL FINANCE LIMITED
ITA-297/2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs INSILCO LIMITED
ITA - 1156 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs INSILCO LTD.
ITA - 873 / 2008ITAT Delhi
KERALA FINANCIAL CORPORATION vs DEPUTY COMMISSIONER OF INCOME TAX
WP(C)/6246/2009ITAT Kerala
INDIAN OIL PANIPAT POWER CONSORTIUM LTD. vs INCOME TAX OFFICER
ITA/1156/2007ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER
INDIAN OIL PANIPAT POWER CONSORTIUM LTD. vs INCOME TAX OFFICER
ITA/1157/2007ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX DELHI vs M/S PRADEEP HOLDING PVT. LTD.
ITA - 294 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI vs M/S PRADEEP HOLDING PVT. LTD.
ITA - 292 / 2009ITAT Delhi
INDIAN OIL PANIPAT POWER CONSORTIUM LIMITED, NEW DELHI vs INCOME TAX OFFICER
ITA-1156/2007ITAT Delhi
INDIAN OIL PANIPAL POWER CONSORTIUM LIMITED, NEW DELHI vs INCOME TAX OFFICER
ITA-1157/2007ITAT Delhi
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC.
ITA/856/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC. BANGALORE
ITA/860/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
M/S NESTLE INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-005064-005064 - 2004ITAT SC
THE COMMISSIONER OF INCOME TAX vs M/S.NATIONAL ELECTRICAL CORPORATION
ITA/47/2008ITAT Kerala
HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
