Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
C I T vs M/S SIKH EDUCATIONAL SOC.
ITA/728/2008ITAT Punjab & Haryana
MR.JUSTICE J.S. KHEHAR,MR. JUSTICE NAWAB SINGH
COMMISSIONER OF INCOME TAX DELHI I vs BECTON DICKINSON INDIA LTD.
ITA - 114 / 2009ITAT Delhi
RAJEEV V.KURUP vs THE COMMISSIONER OF GIFT TAX
ITR/185/1999ITAT Kerala
CIT, FARIDABAD vs ASHOK ARORA, FARIDABAD
ITA/59/2009ITAT Punjab & Haryana
M/S.OIL PALM INDIA LTD. vs ASST.COMMR.OF INCOME TAX CIRCLE-I,KTM.
WP(C)/7404/2009ITAT Kerala
THE COMMISSIONER OF INCOME TAX vs M/S.TRANSWORLD CREDIT & INVESTMENTS (P)
ITA/127/2008ITAT Kerala
INSPECTOR OF CUSTOMS, AKHNOOR J & K vs YASH PAL
Crl.A. No.-000447-000447 - 2009ITAT SC
ESTER INDUSTRIES LIMITED
ITA/699/2007ITAT Delhi
ESTER INDUSTRIES LIMITED
ITA/698/2007ITAT Delhi
ESTER INDUSTRIES LIMITED
ITA/697/2007ITAT Delhi
M/S.GRASIM INDUSTRIES LTD., BOMBAY. vs C.I.T. CENTRAL-I, BOMBAY.
ITR/86/1989ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
C.I.T. vs MAHENDRA AND CO.
ITR/60/1988ITAT Rajasthan
M/S SONY INDIA PVT.LTD. vs COMMERCIAL TAX OFFICER
C.A. No.-001591-001592 - 2009ITAT SC
S.H. KAPADIA H.L. DATTU
COMM. OF INCOME TAX, TRIVANDRUM vs S. SANDEEP KUMAR,PACHAYIL IND., KADAKKAL
ITA/36/2008ITAT Kerala
CIT CHANDIGARH vs M/S STAR RESORTS P LTD.MOHALI
ITA/54/2009ITAT Punjab & Haryana
H.S.RAINA vs INCOME TAX OFFICER
ITA/1/2008ITAT J&K
HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE NIRMAL SINGH
COMMISSIONER OF INCOME TAX vs FLEXTRONICS SOFTWARE SYSTEMS LTD.
ITA - 101 / 2009ITAT Delhi
C I T vs SUNIL KUMAR GOEL
ITA/777/2008ITAT Punjab & Haryana
COMMISSIONER OF CENTRAL EXCISE,NOIDA vs M/S. ACCURATE METERS LTD
C.A. No.-005901-005901 - 2006ITAT SC
COMMR.OF INCOME TAX-IV, TAMIL NADU vs B.SURESH
C.A. No.-003300-003300 - 2007ITAT SC
M/S. SARAF SEASONING UDHYOG, vs INCOME TAX OFFICER, and ORS
CW/1559/2009ITAT Rajasthan
C.I.T.-II, BOMBAY. vs BAJAJ AUTO LTD., BOMBAY.
ITR/65/1990ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE
THE COMMISSIONER OF INCOMETAX vs K.J. MARYKUTTY
ITR/53/2000ITAT Kerala
HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
M/S DCM LIMITED vs COMMR.OF SALES TAX,DELHI
C.A. No.-001323-001323 - 2009ITAT SC
THE COMMISSIOER OF INCOME TAX, vs ANAND PRAKASH
ITA/116/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs MAHA MAYA GENERAL FINANCE LTD.
ITA/299/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs ANAND PRAKASH
ITA/121/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs INSILCO LTD.
ITA/873/2008ITAT Delhi
HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX vs ANAND PRAKASH
ITA/122/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs MAHA MAYA GENERAL FINANCE LTD.
ITA/298/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES