Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

THE COMMISSIONER OF INCOME TAX vs NAPCON TURBOCHARGERS LTD.

ITA - 376 / 2009ITAT Delhi
1/4/2009

COCA COLA INDIA PRIVATE LIMITED vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX AND ORS.

WP/3225/2009ITAT Bombay

HON'BLE SHRI JUSTICE J.P. DEVADHAR,HON'BLE SMT. JUSTICE RANJANA DESAI

31/3/2009

COMMNR.,CENTRAL EXCISE & CUSTOMS, INDORE vs M/S. PARENTERAL DRUGS (I) LTD

C.A. No.-004944-004944 - 2004ITAT SC
31/3/2009

RAVI GUPTA vs COMMISSIONER SALES TAX , DELHI & ANRS

C.A. No.-001965-001965 - 2009ITAT SC
27/3/2009

THE COMMISSIONER OF INCOME TAX vs BISLERI INTERNATIONAL P.LTD.

ITA - 153 / 2009ITAT Delhi
26/3/2009

CARTINI INDIA LIMITED vs ADDITIONAL COMMISSIONER OF INCOME TAX AND ORS.

WP/2468/2008ITAT Bombay

HON'BLE SMT. JUSTICE RANJANA DESAI, HON'BLE SHRI JUSTICE J.P. DEVADHAR

25/3/2009

the commissioner of income-tax-3,muim vs m/s kotak mahindra finance ltd

ITXA/2197/2010ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

25/3/2009

THE COMMISSIONER OF INCOME TAX vs SURYA ROSHINI LTD

ITA - 148 / 2009ITAT Delhi
25/3/2009

COMMISSIONER OF INCOME-TAX, NEW DELHI vs M/S ELI LILLY & COMPANY (INDIA) PVT. LTD.

CIVIL APPEAL No. 5114/2007ITAT SC

2 Judges

25/3/2009

M/S. PRAGATI SILICONS LIMITED vs COMMR.OF CENTRAL EXCISE,PANCHKULA

C.A. No.-001991-001991 - 2006ITAT SC
25/3/2009

COMMR.OF INCOME TAX,NEW DELHI vs M/S ELI LILLY & COMPANY (INDIA) P.LTD

C.A. No.-005114-005114 - 2007ITAT SC
25/3/2009

COMMISSIONER OF INCOME TAX XVII vs CRYSTAL CARRIERS P. LTD

ITA - 149 / 2009ITAT Delhi
25/3/2009

THE COMMISSIONER OF INCOME-TAX, TVPM vs M/S.G.P.N. CASHEW EXPORTING CO., KOLLAM

ITA/34/2008ITAT Kerala
24/3/2009

C.I.T.UDAIPUR vs M/S JYOTI MINERALS PVT.LTD.UDAIPUR

ITA/24/2009ITAT Rajasthan
23/3/2009

M/S. PRASAD AGENTS PRIVATE LIMITED MUMBAI vs ITO3(2) (4) MUMBAI

ITXA/19/2009ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

20/3/2009

BANG SECURITIES PVT. LTD. vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 41 AND 2 OTHERS

WP/2581/2008ITAT Bombay

HON'BLE SMT. JUSTICE RANJANA DESAI, HON'BLE SHRI JUSTICE J.P. DEVADHAR

18/3/2009

M/S. RICHARDSON HINDUSTANLTD. vs THE C.I.T.B.C-V.

ITR/701/1998ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

18/3/2009

M/S.RICHARDSON HINDUSTAN LTD. vs THE C.I.T.B.C-V.

ITR/699/1998ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

18/3/2009

PROCTOR and GAMBLE INDIA LTD. vs THE C.I.T.B.C-V.

ITR/518/1997ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

18/3/2009

PROCTOR and GAMBLE INDIA LTD. vs THE C.I.T.B.C-V.

ITR/517/1997ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

18/3/2009

RICHARDSON HINDUSTAN LTD.BOMBAY. vs C.I.T.-V, BOMBAY.

ITR/315/1988ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

18/3/2009

M/S. PROCTOR and GAMBLE INDIA LTD. vs THE C.I.T. B.C. V

ITR/3/2000ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

18/3/2009

M/S. PROCTOR and GAMBLE PVT.LTD. vs THE C.I.T.B.C-V.

ITR/3/1998ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

18/3/2009

THE CIT,BOMBAY CITY V, vs RICHARDSON HINDUSTAN LTD.

ITR/189/1993ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

18/3/2009

THE C.I.T. B-C-V,BOMBAY vs M/S. RIM TEXTILES PVT. LTD.

ITA/106/2002ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

18/3/2009

THE COMMISSIONER OF INCOME TAX II CENTRAL REVENUE BUILDING vs MILHARD SALES P.LTD.

ITA - 123 / 2009ITAT Delhi
18/3/2009

CIT AMRITSAR vs M/S LAL WOOLLEN MILLS & SILK MILLS

ITR/105/1982ITAT Punjab & Haryana
18/3/2009

THE COMMISSIONER OF INCOME TAX vs SAURABH SRIVASTAVA

ITA - 116 / 2009ITAT Delhi
17/3/2009

THE COMMISSIONER OF INCOME TAX - 20, MUMBAI vs SMT. SUSHILA DEVI KHADARIA, MUMBAI

ITXA/1312/2008ITAT Bombay
16/3/2009

THE OFFICIAL TRUSTEE, MAHARASHTRA STATE CORPN. vs THE WEALTH TAX OFFICER WARD 29(2)

ITXA/382/2001ITAT Bombay
16/3/2009