THE COMMISSIONER OF INCOME TAX II CENTRAL REVENUE BUILDING vs. MILHARD SALES P.LTD.

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ITA - 123 / 2009HC Delhi18 March 20091 pages
For Petitioner: MR.SANJEEV SABHARWAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 123/2009 and cm 1407/2009 . THE COMMISSIONER OF INCOME TAX II CENTRAL REVENUE BUILDING ..... Appellant Through Mr Sanjeev Sabharwal,Adv. versus MILHARD SALES P.LTD. ..... Respondent Through CORAM: HON'BLE MR. JUSTICE VIKRAMAJIT SEN HON'BLE MR. JUSTICE RAJIV SHAKDHER . O R D E R 18.03.2009 . CM 1407/2009 (exemption) . Allowed, subject to all just exceptions. . ITA 123/2009 . The matter stands covered against the Revenue in terms of ITA No.1005/2007 titled as CIT ?vs- Harkaran Das Ved Pal decided on 12.11.2008. No substantial question of law arises for our consideration. . . Dismissed. . VIKRAMAJIT SEN, J. . . . . RAJIV SHAKDHER, J. . MARCH 18, 2009 nt .

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