COMMISSIONER OF INCOME TAX vs. FLEXTRONICS SOFTWARE SYSTEMS LTD.
ITA - 101 / 2009HC Delhi03 March 20091 pages
For Petitioner: MR. R.D. JOLLY
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 03.03.2009 . Present: Mr R.D.Jolly, Advocate for the Appellant. . . + ITA No.101/2009 . . In view of the decision of this Court in (2007) 294 ITR 451(Delhi); Commissioner of Income Tax vs. Woodward Governor India P. Ltd. the matter is covered against the Revenue. No substantial question of law arises for our consideration. Dismissed. . . . . VIKRAMAJIT SEN, J. . . . . RAJIV SHAKDHER, J. . MARCH 03, 2009 nt . . 42
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