Recent Judgments

GIBS COMPUTER LTD., MUMBAI vs INCOME-TAX APPELLATE TRIBUNAL, MUMBAI AND 2 ORS.

THE COMMISSIONER vs SMT.HALEEMA ZUBAIR

HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

COMMISSIONER OF INCOME TAX vs BRIJ PAL SHARMA

SURINDER KUMAR vs I.T.O. NARNAUL

INCOME TAX OFFICER vs U.K.MAHAPATRA & CO

RAMESH CHANDER SABHARWAL vs COMMISSIONER OF INCOME TAX VIII

MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATIONAL RESEARCH, PUNE vs DIRECTOR GENERAL OF INCOME-TAX (INVESTIGATION), PUNE AND ANR.

THE COMMISSIONER OF INCOME TAX vs PRIYANKA OVERSEAS P.LTD.

CIT, FARIDABAD vs M/S RANDOM CONSTRUCTORS

M/S UNNAO DISTILLERIES & BRAVIERS LTD. vs COMMR.OF INCOME TAX-II

HPT.DEV.CORPN. vs DY.COMMR.INCOME TAX

THE COMMISSIONER OF INCOME TAX -V vs PANACEA BIOTECH LTD

COMMISIONER OF INCOME TAX RAIPUR vs ASST.COMMI. OF TRIBAL.WALFARE BASTAR

THE COMMISSIONER OF INCOME TAX vs REGENCY CARBIDE PVT LTD

COMMISSIONER OF INCOME TAX-II vs M/S DIPLAST PLASTCIS LTD.

MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY

KUSUM LATA THAKRAL vs CIT, KARNAL

COMMISSIONER OF INCOME TAX DEL vs M/S ZORAVAR VANASPATI LTD

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DELIH XVII vs SAHIB CHITS DELHI P. LTD.

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA

COMMISSIONER OF INCOME TAX DELIH XVII vs SAHIB CHITS DELHI P. LTD.

COMMISSIONER OF INCOME TAX vs H.B. STOCK HOLDINGS LIMITED

CIT CHANDIGARH vs M/S RPS HOTELS PVT. LTD.

CIT, ROHTAK vs M/S GIANI RAM AND CO.

TAX RECOVERY OFFICER, ERNAKULAM vs THE INCOME TAX OMBUDSMAN, COCHIN

CIT, JALANDHAR vs M/S ATAM VALVES (P) LTD.

M.P. SINGH vs INCOME TAX OFFICER FARIDABAD

PREMPAL GANDHI vs CIT AAYAKAR BHAWAN JALANDHAR

CIT, BATHINDA vs M/S N.W.W. BHAGAT SINGH CHOWK, ABOHAR

CIT-AMRITSAR vs M/S CHABAL KALAN COOP L&C SOCIEITY LTD. AMRITSAR

LINEN RUGS vs CIT ROHTAK

THE COMMISSIONER OF INCOME TAX II vs JMA INDUSTRIES LTD.