Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
CIT, JALANDHAR vs M/S SOCCER INTERNATIONAL LTD.
ITA/345/2009ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY
CIT, ROHTAK vs HARYANA CO.OP. SUGAR MILLS LTD. ROHTAK
ITA/109/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, MADURAI vs M/S. SRI MANGAYARKARASI MILLS (P) LTD.
CIVIL APPEAL No. 4579/2009ITAT SC
2 Judges
COMMISSIIONER OF INCOME TAX vs M/S. DALMIA AGENCIES (P) LTD
ITA/329/2006ITAT Delhi
COMMISSIONER OF WEALTH TAX-I, LUDHIANA vs VARDHMAN POLYTEX LTD.
WTA/9/2009ITAT Punjab & Haryana
NEMI CHAND vs THE COMMISSIONER INCOME TAX
ITA/12/2005ITAT Chhattisgarh
MITTAL COURT PREMISES CO-OP SOC.LTD. vs THE COMMISSIONER OFFICER WARD-12 (3) (1),MUMBAI. D
ITXA/999/2004ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.H. BHATIA
NATIONAL CO-OP HSG.SOC. vs INCOME-TAX-PUNE
ITXA/932/2004ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.H. BHATIA
SIND CO-OP HSG.SOCIETY vs IUNCOME-TAX-PUNE
ITXA/931/2004ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.H. BHATIA
sind co-op housing society-pune vs income-tax,officer ward 1 (4) pune
ITXA/7/2006ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMSSIONEOF INCOME-TAX-IV,PUNE vs THE SINDH CO-OP HSG.SOC.LTD
ITXA/465/2005ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONE ROF INOME-TAX,IV,MUM vs DTHE SINDH CO-OP HSG. SOC.LTD
ITXA/464/2005ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.H. BHATIA
SIND CO-OP HOUSING SOC. vs INCOME-TAX-PUNE
ITXA/1063/2004ITAT Bombay
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.H. BHATIA
M/S DUGGAL EXPORTS vs CIT LUDHIANA
ITA/307/2009ITAT Punjab & Haryana
C I T vs M/S GIANI RAM AND CO.
ITA/375/2007ITAT Punjab & Haryana
COMMISSIONER OF INCOME-TAX, FARIDABAD vs GHANSHYAM (HUF)
CIVIL APPEAL No. 4401/2009ITAT SC
2 Judges
UDAIPUR SAHAKARI UPBHOKTA THOK BHANDAR LTD. vs COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 4399/2009ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX XVII vs TRANS BHARAT AVIATION P.LTD.
ITA - 894 / 2008ITAT Delhi
AJEETA KAUR SALUJA vs COMMISSIONER OF INCOME TAX
ITA - 219 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX DELHI vs C.B.K.R.ENTERPRISES
ITA - 729 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs C.B.K. R. ENTERPRISES
ITA - 354 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs C.B.K. R. ENTERPRISES
ITA - 344 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX-VII vs C.B.K.R. ENTERPRISES
ITA - 347 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs TRANS BHARAT AVIATION P.LTD.
ITA - 891 / 2008ITAT Delhi
UDAIPUR SAHKARI UPBOKTA THOK BHANDER LD. vs COMMR.OF INCOME TAX
C.A. No.-004399-004399 - 2009ITAT SC
THE COMMISSIONER OF INCOME TAX-XVII vs TRANS BHARAT AVIATION (P) LTD
ITA/891/2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs THE GOA URBAN COOPERATIVE BANK LTD
TXA/6/2005ITAT Bombay
CIT, FARIDABAD vs R.K.MEHRA, GURGAON
WTA/10/2009ITAT Punjab & Haryana
M/S MAJESTIC AUTO LTD LUDHIANA vs THE SUR-TAX OFFICER CCI LDH
ITR/302/1995ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY
C I T vs M/S RAJ BRICKS INDUSTRY
ITA/294/2009ITAT Punjab & Haryana
