Recent Judgments

C I T vs M/S NUCHEM LTD.

M/S VITHAL OVERSEAS vs COMMISSIONER OF INCOME TAX JALANDHAR

COMMISSIONER OF INCOME TAX vs EICHER LTD

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA

COMMISSIONER OF INCOME TAX vs EICHER LTD

M/S V.A. KAMAT BROS AND 4 ORS., vs INCOME TAX OFFICER,PANAJI-GOA.

CIT LUDHIANA vs M/S SIDHARTHA ENTERPRISES

C I T vs MARKET COMMITTEE SIWAN

NOKIA INDIA P.LTD. vs THE INCOME TAX OFFICER

NOKIA INDIA P.LTD. vs THE INCOME TAX OFFICER

SALORA INTERNATIONAL LTD. vs THE COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX DELHI-IV vs HITKARI POTTERIES LTD.

THE COMMISSIONER OF INCOME TAX,TRICHUR vs THE TRICHUR URBAN DEVELOPMENT AUTHORITY

C.I.T. PATIALA vs M/S ESS ESS KEY ENGG. CO. PVT. LTD.

COMMISSIONER OF INCOME TAX vs AIRPORTS AUTHORITY OF INDIA

COMMISSIONER OF INCOME TAX vs JAIPUR JEWELLERS (EXPORTS)

THE INDIAN PLANETARY SOCIETY vs CENTRAL BOARD OF DIRECT TAXES, DELHI AND ORS.

THE COMMISSIONER OF INCOME TAX V vs NANAK RAM JAISINGHANI

COMMISSIONER OF INCOME TAX vs NAMITA JAIN

COMMISSIONER OF INCOME TAX PATIALA vs M/S PUNJAB STATE ELECTRICITY BOARD, PATIALA

MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY

COMMISSIONER OF INCOME TAX JAI vs H K PODDAR JAIPUR

PARIHAR ASHOK,K.S.CHAUDHARI

SMT. RAM PIARI vs C.I.T. PATIALA

COMMISSIONER OF INCOME TAX vs YAMAHA MOTOR INDIA P.LTD.

THE COMMISSIONER OF INCOME TAX DELHI VIII vs GOPAL SOAP INDUSTRIES

C.I.T.MUMBAI CITY XIV vs THE INCOME TAX SETTLEMENT COMMISSION and ORS.

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.H. BHATIA

THAKAR DEVI vs C.I.T CENTRAL LUDHIANA

CIT, PATIALA vs M/S GANESH STEEL INDS.

THE COMMISSINER OF INCOME TAX XVII vs ADIDAS INDIA MARKETING P.LTD.

C.I.T.JDR. vs M/S J.M.P.MANUFACTURING CO.

CIT, FARIDABAD vs CEBON INDIA LTD., DELHI

CIT, FARIDABAD vs TULE RAM, VPO, NATHUPUR, GURGAON