Recent Judgments

COMMISSIONER OF INCOME TAX,RAIPUR vs MAKHAN LAL GUPTA, DHAMTARI

COMMISSIONER OF INCOMETAX vs M/S ANUP SILVER PALACE

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

C I T UDAIPUR vs M/S HINDUSTAN ZINC LTD

COMMISSIONER OF INCOME TAX DEL vs M/S SINGH ENTERPRISES

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA

COMMR.OF CENTRAL EXCISE,PUNE vs M/S SKF INDIA LTD

NECTAR BEVERAGES PVT. LTD. vs DEPUTY COMMNR. OF INCOME TAX

COMMISSIONER INCOME TAX AND ANOTHER vs M/S TEHRI HYDRO DEVELOPMENT CORP

HON'BLE MR. JUSTICE PRAFULLA C. PANT

THE COMMISSIONER OF INCOME TAX -21, MUMBAI vs UTTAMCHAND JAIN

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

M/S EMKAY INDUSTRIES LTD. vs CIT JALANDHAR

MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY

C I T vs MARKET COMMITTEE, FARIDKOT

CIT-II, CHANDIGARH vs DHANI RAM PROP. M/S CHAUHAN BROTHERD

M/S PEST-O-KILL vs COMMISSIONER OF INCOME TAX BILASPUR

C I T CHANDIGARH vs M/S PUNJAB STATE COOP. BANK LTD.

C I T vs HARYANA WAREHOUSING CORP.

M/S KAMAKHYA PHOTO LAB PVT. LTD. vs COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs M/S HINDUSTAN HOTELS LTD. and ORS

ASSISTANT COMMISSIONER OF INCOME TAX vs GYAN CHAND PAREKH

THE COMMISSIONER OF INCOME TAX vs M/S. ANANTHAPURI TRUST, TVPM.

M/S.N.J.JOSE & CO. PVT.LTD. vs CHIEF COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX,PANAJI GOA. vs M/S DAMODAR MANGALJI and CO.LTD.,PANAJI GOA.

COMMISSIONER OF INCOME TAX vs M/S BIMAL AUTO AGENCY

SHIV KUMAR BANG vs COMMISSIONER OF INCOME TAX AND OTHERS

THE COMMISSIONER OF INCOME TAX IV, PUNE vs THE SOLAPUR NAGARI AUDYOGIK SAHAKARI BANK LTD..

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

thomissioner of income-tax-i,kolhapur vs vasandada shtkari sahakari sakhari karkhana ltd

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

M/S.US TECHNOLOGIES INTERNATIONAL PVT.LT vs THE COMMISSIONER OF INCOME TAX,TRIVANDR

DATTARAM BHIKAJI TELGE and ORS. vs APPR. AUTHORITY CONSTITUTED UNDER THE INCOME-TAX ACT and ORS.

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.H. BHATIA

DIPTI TEXTILE INDUSTRIES LTD. vs THE C.I.T.B-C-VI,BOMBAY

NINA TEXTILE IND. LTD. vs THE C.I.T. B-C-VI,BOMBAY

ASSISTANT COMMISSIONER OF INCOME vs SHRI VINOD GOYAL NAYAPARA,RAIPUR

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

INCOME TAX OFFICER JAGDALPUR vs SURENDRA KUMAR KATARIA PROPRITOR

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR