Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

INCOME TAX OFFICER JAGDALPUR vs SURENDRA KUMAR KATARIA PROPRITOR

TAXC/19/2006ITAT Chhattisgarh

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

15/6/2009

INCOME TAX OFFICER JAGDALPUR vs SURENDRA KUMAR KATARIA PROPRITOR

TAXC/18/2006ITAT Chhattisgarh

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

15/6/2009

INCOME TAX OFFICER vs MUKUL DESHLAHRE

ITA/13/2005ITAT Chhattisgarh
15/6/2009

CHANDRA SHEKHAR KASTWAR vs I.T.O., DHAMTARI AND OTHERS

ITA/49/2003ITAT Chhattisgarh
15/6/2009

ASST.COMMISSIONER OF INCOME TAX,RAIPUR vs M/S GEEDAM COLD STORAGE PVT.LTD.

TAXC/8/2006ITAT Chhattisgarh
15/6/2009

ASSISTANT COMMISSIONER OF INCOME TAX vs MAHAVIR PRASAD VERMA

TAXC/21/2007ITAT Chhattisgarh
15/6/2009

THE C.I.T.B.C.XII, BOMBAY vs M/S. SWEDISH TELECOMS INTERNATIONAL AB

ITR/24/1996ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

12/6/2009

THE COMMISSIONER OF INCOME TAX,TVM. vs ENGLISH INDIAN CLAYS LTD.,TRIVANDRUM

ITA/150/2008ITAT Kerala

HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

10/6/2009

THE DIRECTOR OF INCOME TAX vs BANGALORE UNIVERSITY

ITA/808/2008ITAT Karnataka

RAVI MALIMATH,V.GOPALAGOWDA

4/6/2009

COMMISSIONER OF INCOME TAX vs ATS SERVICES PVT. LTD.

ITA - 330 / 2009ITAT Delhi
29/5/2009

COMMISSIONER OF INCOME TAX vs BALA KAUL

ITA - 329 / 2009ITAT Delhi
28/5/2009

THE COMMISSIONER OF INCOMET AX vs G.D.GOENKA PUBLIC SCHOOL

ITA - 430 / 2009ITAT Delhi
27/5/2009

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.SYNTHITE INDUSTRIAL CHEMICALS LTD

ITA/107/2001ITAT Kerala
22/5/2009

ITA No.353/2009 vs THREE-N PRODUCTS PVT. LTD

ITA/185/2009ITAT Delhi
20/5/2009

COMMISSIONER OF INCOME TAX vs TDI MARKETING PVT. LTD.

ITA - 340 / 2009ITAT Delhi
19/5/2009

COMMISSIONER OF INCOME TAX vs SHRI RAJ KUMAR

ITA/1130/2007ITAT Delhi
14/5/2009

THE COMMISSIONER OF INCOME TAX-XIII vs SHRI ASHISH RAJPAL

ITA/485/2008ITAT Delhi
14/5/2009

M/S. ROTORK CONTROLA INDIA (P) LTD. vs COMMNR. OF INCOME TAX, CHENNAI

C.A. No.-003506-003510 - 2009ITAT SC
12/5/2009

APEX METCHEM P LTD vs INCOME TAX APPELLATE TRIBUNAL

CW/5081/2008ITAT Rajasthan
8/5/2009

COMMISSIONER OF INCOME TAX, UDAIPUR, RAJASTHAN vs MCDOWELL & CO. LTD.

CIVIL APPEAL No. 2939/2006ITAT SC

2 Judges

8/5/2009

COMMR.OF CUSTOMS vs M/S AJAY KUMAR & CO

C.A. No.-000645-000645 - 2008ITAT SC
8/5/2009

COMMNR. OF INCOME TAX, UDAIPUR vs MCDOWELL & CO. LTD

C.A. No.-002939-002939 - 2006ITAT SC
8/5/2009

GENOM BIOTECH PRIVATE LIMITED AND 3 OTHERS vs DIRECTOR OF INCOME TAX-I, (INVESTIGATION) AND 6 OTHERS

WP/2429/2008ITAT Bombay

HON'BLE SMT. JUSTICE RANJANA DESAI, HON'BLE SHRI JUSTICE J.P. DEVADHAR

7/5/2009

THE COMMISSIONER OF INCOME TAX -9 ,MUMBAI vs M/S AJANTA PHARMA LTD.

ITXA/1005/2008ITAT Bombay

HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE R.S. MOHITE

7/5/2009

COMMISSIONER OF INCOME TAX vs M/S CHHATTISGARH IRON AND STEEL WORKS

ITA/7/2002ITAT Chhattisgarh

HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR

6/5/2009

COMMISSIONER OF INCOME TAX, SHIMLA vs M/S. GREENWORLD CORPORATION, PARWANOO

CIVIL APPEAL No. 3312/2009ITAT SC

2 Judges

6/5/2009

THE COMMISSIONER OF INCOME TAX V vs RURAL ELECTRIFICATION CORP. LTD.

ITA/85/2008ITAT Delhi

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER

6/5/2009

THE COMMISSIONER OF INCOME TAX V vs RURAL ELECTRIFICATION CORP. LTD.

ITA/84/2008ITAT Delhi

HON'BLE MR. JUSTICE VIKRAMAJIT SEN,HON'BLE MR. JUSTICE RAJIV SHAKDHER

6/5/2009

THE COMMISSIONER OF INCOME TAX V vs RURAL ELECTRIFICATION CORP. LTD.

ITA - 85 / 2008ITAT Delhi
6/5/2009

RAJU PREMJI vs CUSTOMS NER SHILLONG UNIT

Crl.A. No.-001647-001647 - 2007ITAT SC
6/5/2009