Recent Judgments

SAGA DEPARTMENTAL STORES LTD vs COMMISSIONER OF INCOME TAX(APPEALS)

THE COMMISSIONER OF INCOME TAX vs JARDINE LLOYD THOMPSON

C.I.T. LUDHIANA vs M/S BHAGYODAY INVESTMENT P LTD.

ASSISTANT COMMISSIONER OF INCOME TAX vs SHRI VINOD BANWARI LAL GOYAL

VIPIN MALIK HUF vs COMMISSIONER OF INCOME TAX DELHI & ANR.

VIPIN MALIK (HUF) vs C.I.T

COMMISSIONER OF WEALTH TAX vs M/S RAI BAHADUR KISHORE CHAND AND SONS

COMMISSIONER `OF INCOME TAX PANCHKULA vs HRY. LIVESTOCK DEVELOPMENT BOARD

MANAK CHAND AGGARWAL vs CIT, KARNAL

MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY

CIT, FARIDABAD vs HARJIT SINGH FARIDABAD

MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY

CIT, FARIDABAD vs M/S PUNEET UDYOG, FARIDABAD

THE COMMISSIONER OF INCOME TAX vs M/S.PEOPLE'S RADIO SERVICES

HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

M/S.CATHOLIC SYRIAN BANK LTD. vs THE COMMISSIONER OF INCOME TAX

HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

COMMISSIONER(IT) vs MS SHIVALIK HATCHERIES

HONOURABLE MR. JUSTICE KULDIP SINGH,HONRABLE MR. JUSTICE R.B. MISRA

CIT, CHANDIGARH vs M/S SIKH EDUCATIONAL SOCIETY

SWARAJ ENGINES LTD. vs CIT, CHANDIGARH

COMMISSIONER OF INCOME TAX DELHI II vs LEO FINANCIAL SERVICES LTD.

COMMISSIONER OF INCOME TAX vs KESRI OIL EMPORIUM INDIA

COMMISSIONER vs HPSIDC.

HONOURABLE THE CHIEF JUSTICE A.M. KHANWILKAR,HONOURABLE MR. JUSTICE RAJIV SHARMA

COMMR.INCOME TAX vs MS VICKY FOODS

COMMR INCOME TAX vs MS MOON HOTEL

COMMISSIONER OF INCOME TAX vs FIBCOM INDIA LTD.

COMMISSIONER OF INCOME TAX DELHI IV vs EGL EAGLE GLOBAL LOGISTICS P.TLD.

C I T vs M/S PORRITTS AND SPENCER

CIT, FARIDABAD vs M/S NUWARE INDIA LTD.

CIT, PATIALA vs M/S R.K. RICE MILLS

COMMISSIONER OF INCOME OF INCOME TAX vs DEBON INTERNATIONAL P.LTD.

COMMISSIONER OF INCOME TAX vs INDO COUNT INDUSTRIES LTD.

C I T vs M/S PORRITTS AND SPENCER LTD.

C I T vs M/S PORRITTS & SPENCER A LTD.