Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
THE COMMISSIONER OF INCOME TAX-III vs SPORTKING INDIA LIMITED
ITA/1232/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs YAMAHA MOTOR INDIA PVT. LTD
ITA/203/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs KHACHERU (HUF)
ITA/444/2008ITAT Punjab & Haryana
H.P.S.I.D.C vs COMMR.INCOME TAX
ITA/4/2001ITAT Himachal Pradesh
CIT CENTRAL LUDHIANA vs MAJESTIC AUTO LTD.FOCAL POINT(DECIDED CASE)
ITR/143/1998ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY
THE COMMISSIONER OF INCOME TAX vs BISLERI INTERNATIONAL P.LTD.
ITA - 746 / 2009ITAT Delhi
COMMISSIONER OF I.T.(CENTRAL), vs M/S MAJESTIC AUTO LTD.,LUDHIAN
ITR/88/1998ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY
COMMISSIONER OF INCOME TAX vs M/S UNIQUE AUTOFELTS (P) LTD.
ITA/445/2008ITAT Punjab & Haryana
COMMR.OF CENTRAL EXCISE,BHAVNAGAR vs M/S ULTRA TECH CEMENT LTD
C.A. No.-006410-006410 - 2008ITAT SC
M/S MARUTI SUZUKI LTD. vs COMMR.OF CENTRAL EXCISE-III,DELHI
C.A. No.-005554-005554 - 2009ITAT SC
COMMISSIONER OF CENTRAL EXCISE vs M/S.GUJRAT NARMADA V.FERTILIZERS COL.LTD
C.A. No.-001308-001308 - 2008ITAT SC
THE C.I.T. JDR. vs M/S JANTA COOP. SUGAR MILLS LTD.
ITR/128/1997ITAT Punjab & Haryana
CIT JALANDHAR vs M/S G.S.AUTO INDUSTRIES P.LTD.
ITR/31/1998ITAT Punjab & Haryana
RAJIV BHATIA vs COMMISSIONER OF INCOME TAX AND ANR.
ITA/354/2007ITAT Punjab & Haryana
CIT, CHANDIGARH vs M/S PB. ST. CO-OP FEDERATIION OF HOUSING
ITA/688/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S DAYAL MEGHJI and COMPANY
ITA/61/2002ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX vs M/S DAYAL MEGHJI AND COMPANY
ITA/58/2002ITAT Chhattisgarh
ASSTT.COMM.OF INCOME TAX,RAIPUR vs M/S DAYALAL MEGHJI and CO., RAIPUR
ITA/9/2006ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S DAYAL MEGHJI AND COMPANY
ITA/59/2002ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX vs VAN OORD ACZ INDIA PVT.
ITA - 531 / 2009ITAT Delhi
M/S PUNJAB MACHINERY WORKS (P) LTD. LUDHIANA vs COMMISSIONER OF INCOME TAX LUDHIANA AND ANR.
ITA/273/2009ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY
MAHASHWARI SYNTHETICS PVT LTD. HOSHIARPUR vs COMMISSIONER OF I.T. (CENTRAL), LUDHIANA AND ANR.
ITA/217/2009ITAT Punjab & Haryana
CIT-CHANDIGARH vs THE INVESTMENT TRUST OF IINDIA LTD. CHENNAI
ITA/223/2009ITAT Punjab & Haryana
CIT- CHANDIGARH vs THE INVESTMENT TRUST OF INDIA LTD. CHEENAI
ITA/224/2009ITAT Punjab & Haryana
CIT-CHANDIGARH vs THE INVESTMENT TRUST OF INDIA LTD. CHEENAI
ITA/225/2009ITAT Punjab & Haryana
C.I.T vs JACKSON ENGINEERS LTD
ITA - 250 / 2008ITAT Delhi
SONIA MAGU vs COMMISSIONER OF INCOME TAX
ITA/721/2008ITAT Delhi
COMMISSIIONER OF INCOME TAX vs SOPHISTICATED MARBLES & GRANITE INDUSTRIES
ITA/519/2009ITAT Delhi
C I T, LUDHIANA vs M/S BAHADUR CHAND INVEST.(P) LTD, LDH
ITR/20/1997ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX (TDS) vs M/S SWARANBHUMI FOREST (INDIA) LTD.
ITA/106/2009ITAT Punjab & Haryana