THE COMMISSIONER OF INCOME TAX vs. BISLERI INTERNATIONAL P.LTD.
ITA - 746 / 2009HC Delhi17 August 20091 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 17.08.2009 8# . Present: Ms. Rashmi Chopra for the appellant. . . + ITA No. 746/2009 In respect of the present assessee itself, qua earlier assessment years, the appeal of the CIT (being ITA No. 153/2009) has been dismissed by this Court vide order dated 26.3.2009. Therefore, no substantial question of law arises. This appeal is, accordingly, dismissed. . A.K. SIKRI, J. . . . VALMIKI J. MEHTA, J. August 17, 2009 nsk .
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