Recent Judgments

CIT, CHANDIGARH vs M/S PUNJAB STATE INDL. DEV. CORP.

STANDARD CHARTERED BANK vs ASSISTANT COMMISSIONER OF INCOME TAX

M/S. UNITED EXPORTS

BREACH CANDY HOSPITAL TRUST vs THE CHIEF COMMISSIONER OF INCOME TAX AND 2 ORS.

COMMISSIONER OF INCOME TAX vs M/S NICE OVERSEAS

MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY

CIT, JALANDHAR vs M/S INDERSONS LEATHER(P) LTD. SUCHI, JALANDHAR

M/S LIBERTY SHOES LTD. vs CIT KARNAL

C. I. T. vs ATUL MOHAN BINDAL

2 Judges

C.I.T,DELHI vs ATUL MOHAN BINDAL

COMMISSIONER OF INCOME TAX DELHI IV vs ESCORTS FINANCE LTD.

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA

M/S LIBERTY SHOES LTD. vs CIT KARNAL

ARVIND BALONI vs C I T AND ORS.

SWAPNA RANI SARKAR vs COMMISSIONER OF INCOME TAX and ORS

CHANDAN KR. SARKAR vs COMMISSIONER OF INCOME TAX and ORS

SWAPNA RANI SARKAR vs COMMISSIONER OF INCOME TAX and ORS

CIT FARIDABAD vs M/S S.S.P. LTD.

C I T vs M/S MAHASABHA GURUKUL

M/S DUGGAL EXPORTS vs CIT LUDHIANA

COMMISSIONER OF INCOME TAX vs RAINEE SINGH

DIRECTOR OF INCOME TAX vs APPAREL EXPORT PROMOTION COUNCIL

THE COMMISSIONER OF INCOME TAX vs SPFL SECURITIES LTD.

C I T vs M/S MANAV MANGAL SOCIETY

MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY

AGM PROTECTION DEVICES LTD. vs DY.COMMISSIONER OF INCOME TAX

C I T vs M/S SIMLA CHANDIGARH DIOCESE SOC.

MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY

COMMISSIONER OF INCOME TAX (TDS), CHANDIGARH vs EXECUTIVE ENGINEER, PROVINCIAL DIVN. NO. 1, PWD, B& R, ROHTAK

MR. JUSTICE ADARSH KUMAR GOEL,MRS JUSTICE DAYA CHAUDHARY

CIT-II CHANDIGARH vs SARVHITKARI EDUCATIONAL SOCIETY, CHANDIGARH

CIT, HISAR vs JIND COOP. SUGAR MILLS LTD.

CIT, PATIALA vs PATIALA DISTT. COOP. MILK PRODUCERS UNION LTD. PB

CIT PATIALA vs MANDEEP SINGH DHARAMPURA BAZAR PATIALA

C.I.T vs WHIRLPOOL OF INDIA LTD

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE VALMIKI J. MEHTA