Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S METALWAYS PVT. LTD. CHD vs CIT PATIALA
ITR/10/1997ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI VIII vs UJJAGAR SINGH OBEROI
ITA - 621 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX-II vs JAGDAMBA MARBLES LTD.
ITA - 349 / 2009ITAT Delhi
CIT-II
ITA/349/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHARDA MOTOR INDUSTRIAL LTD.
ITA - 837 / 2009ITAT Delhi
COMMISSIONER(IT) vs MS ANIL HARDWARE STORE
ITA/9/2005ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA
COMMISSIONER vs H.P.S.F.C.
ITA/25/2005ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA
COMMISSIONER vs MS KSHITIJ HOTELS
ITA/12/2005ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA
CIT, FARIDABAD vs M/S GEMI MOTORS INDIA (P) LTD.
ITA/386/2009ITAT Punjab & Haryana
COMMISSIONER(IT) vs H.P.F.C.
ITA/21/2004ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA
RAJESH SAYAL vs CIT, CHANDIGARH
ITA/852/2008ITAT Punjab & Haryana
M/S SARDAR SINGH vs COMMISSIONER OF INCOME TAX, RAIPUR
ITA/2/2001ITAT Chhattisgarh
M/S LIBERTY INDIA vs COMMR.OF INCOME TAX,KARNAL
C.A. No.-005891-005891 - 2009ITAT SC
COMMISSIONER OF INCOME TAX DELHI VIII vs INDERJEET KOCHHAR
ITA - 596 / 2009ITAT Delhi
COMMISIONER OF INCOME TEX vs K.K.BANSAL
ITA/28/2002ITAT Chhattisgarh
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
COMMISIONER OF INCOME TEX vs SMT.PUSHPA BANSAL
ITA/21/2002ITAT Chhattisgarh
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
COMMISIONER OF INCOME TEX vs D.R. BANSAL H.U.F.
ITA/20/2002ITAT Chhattisgarh
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
COMMISIONER OF INCOME TEX vs V.K.BANSAL
ITA/19/2002ITAT Chhattisgarh
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
COMMISIONER OF INCOME TEX vs K.K.BANSAL
ITA/17/2002ITAT Chhattisgarh
HON'BLE SHRI JUSTICE DHIRENDRA MISHRA,HON'BLE SHRI JUSTICE RANGNATH CHANDRAKAR
COMMISSIONER INCOME TAX,RAIPUR vs M/S.CHHATTISGARH IRON and STEEL WORKS
ITA/47/2004ITAT Chhattisgarh
COMMISSIONER OF INCOME-TAX, JD vs RAKESH KUMAR,NAGESH HOSIERY EX
ITR/160/1999ITAT Punjab & Haryana
COMMISSIONER OF SERVICE TAX vs DELHI GYM KHANA CLUB LTD.
CEAC/5/2009ITAT Delhi
COMMISSIONR OF INCOME TAX vs AAR PEE APARTMENTS (P) LTD
ITA - 1411 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX-II, ASR. vs M/S NANAK MILK FOOD (I) PVT. LTD.
ITA/307/2004ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs MS PANCHRATAN HOTELS
ITA/13/2004ITAT Himachal Pradesh
THE COMMISSIONER OF INCOME TAX,COCHIN vs M/S.POPULAR MEGA MOTORS(INDIA)LTD.,KOCHI
ITA/1291/2009ITAT Kerala
C.I.T vs HIND INDUSTRIES LTD
ITA - 927 / 2007ITAT Delhi
M/S RAJASTHAN TEXTILES INDUSTRIES vs C.I.T.
ITR/9/1993ITAT Rajasthan
SUCH CHAIN CHITS PVT. LTD. vs CIT, PANCHKULA
ITA/489/2009ITAT Punjab & Haryana
CIT, LUDHIANA vs M/S KING EXPORTS LUDHIANA
ITA/486/2009ITAT Punjab & Haryana
