Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

commissionr of income-tax-city-4,mum vs m/s jagdish dalal shares securities private limited

ITXA/136/2008ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX - 4, MUMBAI vs M/S BRIJMOHAN SAGARMAL CAPITAL SERVICES PRIVATE LIMITED

ITXA/1352/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX - 4, MUMBAI vs M/S CREATIVE GLOBAL STOCK BROKING LTD.

ITXA/1315/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX - 4, MUMBAI vs M/S HDFC SECURITIES LIMITED

ITXA/1314/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX - 4, MUMBAI vs ICICI BROKERAGE SERVICES LIMITED

ITXA/1309/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4, MUMBAI vs M/S M.S.S. SECURITIES PVT. LTD. , MUMBAI

ITXA/1303/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4 vs M/S. RRS SHARES AND STOCK BROKERS P. LTD.

ITXA/1207/2007ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4, MUMBAI vs M/S THE OMNISCIENT SECURITIES PVT. LTD. , MUMBAI

ITXA/1181/2008ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME-TAX-4,MUM vs M/S SANTCO SECURIIES AND FINANCIAL SERVICES LTD

ITXA/1127/2007ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX 4 ,MUMBAI vs M/S. PARKLIGHT INVESTMENT PVT. LTD.

ITXA/110/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4, MUMBAI... vs M/S SPS SHARE BROKERS P. LTD.

ITXA/1046/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX -4 MUMBAI vs M/S. NETWORTH STOCK BROKING LTD MUMBAI

ITXA/1044/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX- 4 MUMBAI vs NETWORTH STOCK BROKING LTD

ITXA/1042/2009ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX - 4, MUMBAI vs CREDIT SUISSE FIRST BOSTON (INDIA) SECURITIES PRIVATE LIMITED

ITXA/104/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4 MUMBAI vs G. DAS CAPITAL MARKETS P. LIMITED

ITXA/103/2010ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX, CENTRAL II, MUMBAI vs M/S OHM STOCK BROKER P.LTD.

ITXA/1028/2008ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

THE COMMISSIONER OF INCOME TAX-4 vs M/S SHIVNARAYAN N. SHARE

ITXA/100/2008ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

11/9/2009

COMMISSIONER OF INCOME TAX vs ASPENTECH INDIA P. LTD.

ITA - 640 / 2009ITAT Delhi
11/9/2009

TRIVENI ENGINEERING & INDUSTRIES LTD

ITA/410/2004ITAT Delhi
11/9/2009

M/S REGAL INDUSTRIES LTD. vs CIT, CHANDIGARH

ITA/468/2009ITAT Punjab & Haryana
10/9/2009

COMMNR. OF INCOME TAX, COIMBATORE vs M/S. TEXTOOL CO. LTD

C.A. No.-000447-000447 - 2003ITAT SC
9/9/2009

COMMISSIONER vs MS SHREE KANGRA STEEL

ITA/38/2005ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

8/9/2009

M/S ZYCUS INFOTECH PVT LTD vs COMMISSIONER OF INCOME-TAX-IX,MUM

ITXA/1356/2007ITAT Bombay
8/9/2009

C.I.T vs J.D.FARMS

ITA - 755 / 2007ITAT Delhi
8/9/2009

C.I.T vs J.D.FARMS

ITA - 759 / 2007ITAT Delhi
8/9/2009

C.I.T vs J.D.FARMS

ITA - 741 / 2007ITAT Delhi
8/9/2009

C.I.T vs J.D.FARMS

ITA - 915 / 2007ITAT Delhi
8/9/2009

C.I.T vs J.D.FARMS

ITA - 740 / 2007ITAT Delhi
8/9/2009

COMMR.OF CENTRAL EXCISE-I,HYDERABAD vs M/S CHARMINAR NON-WOVENS LTD

C.A. No.-003828-003828 - 2007ITAT SC
8/9/2009

THE COMMISSIONER OF INCOME TAX vs SRI.ABRAHAM KOSHY

ITA/145/2009ITAT Kerala
7/9/2009