COMMISSIONER OF INCOME TAX vs. VAN OORD ACZ INDIA PVT.
ITA - 531 / 2009HC Delhi11 August 20091 pages
For Petitioner: MR. P.L. BANSAL
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 11.08.2009 . Present: Ms. P.L.Bansal, Advocate for the appellant. . +I.T.A.No. 531/2009 . The issue raised in this appeal is covered by the judgment of Hon?ble Supreme Court in Commissioner of Income Tax Vs. Woodward Governor India Private Limited 2009(312) ITR 254. Dismissed. . . A.K.SIKRI, J . . . . VALMIKI J.MEHTA, J . August 11, 2009 ib . . . . . #15 .
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