COMMISSIONER OF INCOME TAX DELHI IV vs. EGL EAGLE GLOBAL LOGISTICS P.TLD.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 31.07.2009 1# Present: Mr. Sanjeev Sabharwal, Adv. for the appellant. . +ITA No. 485/2009 . . Issue No. 1 raised by the appellant is covered by the judgment of this Court in the case of Commissioner of Income Tax Vs. Morgan Securities and Credits (P) Ltd., 292 ITR 339. Issue No. 2 is covered by the judgment of the Supreme Court in the case of Commissioner of Income Tax, Delhi v. Woodward Governor India P. Ltd., 312 ITR 254. This appeal is accordingly dismissed. The Registry is, however, directed to trace out the original file and the copy of the order be placed in the original file.?? A.K. SIKRI, J. . . . NEERAJ KISHAN KAUL, J. July 31, 2009 pmc .