COMMISSIONER OF INCOME TAX vs. INDO COUNT INDUSTRIES LTD.
ITA - 490 / 2009HC Delhi30 July 20091 pages
For Petitioner: P.L. BANSAL
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 30.07.2009 . Present: Mr.P.C. Yadav, Advocate for the Appellant. . +ITA No. 490/2009 . . This matter is covered by the judgment of the Hon ble Supreme court in the case of Commissioner of Income Tax vs. Woodword India Pvt. Limited: 2009 (312), ITR 254. The appeal is accordingly dismissed. . . A.K.SIKRI, J . . . . NEERAJ KISHAN KAUL, J JULY 30, 2009 sb . 4. .
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