THE COMMISSIONER OF INCOME TAX vs. JARDINE LLOYD THOMPSON
ITA - 506 / 2009HC Delhi07 August 20091 pages
For Petitioner: SANJEEV SABHARWAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 07.08.2009 . Present: Mr. Sanjeev Sabharwal and Mr. Mohan Prasad Gupta, Advocate for the appellant. Mr. Satyen Sethi, Advocate for the respondent. . +I.T.A.No. 506/2009 . The issue raised in this appeal is covered by the judgment of Hon ble Supreme Court in the case of Commissioner of Income Tax Vs. Woodward Governor India Private Limited 2009 (312) ITR 254. Dismissed. . . A.K.SIKRI, J . . . VALMIKI J.MEHTA, J . August 07, 2009 ib . #3 .
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