COMMISSIONER OF INCOME TAX vs. FIBCOM INDIA LTD.
ITA - 488 / 2009HC Delhi31 July 20091 pages
For Petitioner: P.L. BANSAL
No AI summary yet for this judgment.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 31.07.2009 4# Present: Mr. Sanjeev Sabharwal, Adv. for the appellant. . . . +ITA No. 488/2009 This matter is covered by judgment of the Supreme Court in the case of Commissioner of Income Tax, Delhi v. Woodward Governor India P. Ltd., 312 ITR 254. This appeal is accordingly dismissed. A.K. SIKRI, J. . . . NEERAJ KISHAN KAUL, J. July 31, 2009 pmc . . . . . . . . .
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