Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

THE SOUTH INDIAN BANK LTD.,TRICHUR. vs THE COMMISSIONER OF INCOME TAX,TRICHUR.

ITA/1689/2009ITAT Kerala
2/12/2009

COMMISSIONER OF INCOME TAX TVM. vs M/S. ACEL TRANSMAITIC SYSTEMS LTD.

ITA/1679/2009ITAT Kerala
2/12/2009

CIT, FARIDABAD vs M/S G.P.INTERNATIONAL LTD. FARIDABAD

ITA/618/2009ITAT Punjab & Haryana
2/12/2009

CIT, FARIDABAD vs SITA DEVI JUNEJA M/S SUPREM IRON AND ALLOY STEEL

ITA/619/2009ITAT Punjab & Haryana
2/12/2009

INCOME TAX OFFICER,UDAIPUR vs M/S ARIHANT TILES & MARBLES(P)LTD

C.A. No.-008036-008036 - 2009ITAT SC
2/12/2009

THE COMMISSIONER OF INCOME TAX II vs LEARNING UNIVERSE P. LTD.

ITA - 1237 / 2009ITAT Delhi
1/12/2009

CIT-II, CHANDIGARH vs M/S PUNJAB ENERGY DEVELOPMENT AGENCY

ITA/588/2009ITAT Punjab & Haryana
1/12/2009

VIRENDER KUMAR WALIA vs ASSISTANT COMMISSIONER

ITA/31/2007ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

30/11/2009

THE COMMISSIONER OF INCOME TAX IV, NEW DELHI vs IKEA TRADING I P.LTD.

ITA - 1264 / 2009ITAT Delhi
30/11/2009

THE COMMISSIONER OF INCOME TAX III vs SALORA INTERNATIONAL LTD.

ITA - 1222 / 2009ITAT Delhi
30/11/2009

SHAHABAD COOP. SUGAR MILLS LTD. vs CIT, KARNAL

ITA/584/2009ITAT Punjab & Haryana
30/11/2009

COMMISSIONER OF INCOME TAX CENTRAL III vs VAIDAHI LEASE AND FINANCE PVT LTD

ITA - 367 / 2009ITAT Delhi
30/11/2009

COMMISSIONER OF INCOME TAX CENTRE III, vs PATLIPUTRA INTERNATIONAL TRADING LTD

ITA - 351 / 2009ITAT Delhi
30/11/2009

COMMISSIONER OF INCOME TAX CENTRAL III vs INDEPENDENT COURRIER PVT LT D

ITA - 337 / 2009ITAT Delhi
30/11/2009

COMMISSIONER OF INCOME TAX CENTRAL III vs HARMONY PSYCHIATRY CENTRE PVT LTD

ITA - 339 / 2009ITAT Delhi
30/11/2009

COMMISSIONER OF INCOME TAX vs UIKAM INVESTMENT & FINANCE PVT LTD

ITA - 333 / 2009ITAT Delhi
30/11/2009

COMMISSIONE OF INCOME TAX CENTRAL III vs PROFESSIONAL LEASING & CAPITAL SERVICE LTD

ITA - 350 / 2009ITAT Delhi
30/11/2009

C.I.T vs MAHARASHTRA SEAMLESS LTD

ITA - 804 / 2007ITAT Delhi
30/11/2009

COMMISSIONER OF INCOME TAX vs M/S BHARAT RASAYAN LIMITED

ITA - 765 / 2007ITAT Delhi
30/11/2009

COMMISSIONER OF INCOME TAX vs FLUOR DANIEL INDIA P.LTD

ITA - 1141 / 2008ITAT Delhi
30/11/2009

COMMISSINER OF INCOME TAX CENTRE III vs KANDLA PETROCHMICALS CORP. LTD

ITA - 336 / 2009ITAT Delhi
30/11/2009

C.I.T vs BHARAT RASAYAN LTD

ITA - 816 / 2007ITAT Delhi
30/11/2009

C.I.T vs MAHARASHTRA SEAMLESS LTD

ITA - 820 / 2007ITAT Delhi
30/11/2009

COMMISSIONER OF INCOME TAX DELHI I vs BHARAT RASAYAN LTD.

ITA - 796 / 2007ITAT Delhi
30/11/2009

COMMISSIONER OF INCOME TAX CENTRAL III vs ANNIE INVESTMENT & FINANCE CO. P.LTD.

ITA - 335 / 2009ITAT Delhi
30/11/2009

JAGJIT PAL SINGH ANAND vs COMMISSIONER OF INCOME TAX DELHI

ITA-959/2009ITAT Delhi
30/11/2009

Commissioner of Income-Tax Central III vs M/s. Shilpi Securities Pvt. Ltd. etc. etc.

ITA-130/2009ITAT Delhi
30/11/2009

JAGJIT PAL SINGH ANAND vs COMMISSIONER OF NCOME TAX

ITA - 959 / 2009ITAT Delhi
30/11/2009

COMMISSIONER OF INCOME TAX CENTRAL III vs SHILPI SECURITIES PVT LTD

ITA - 130 / 2009ITAT Delhi
30/11/2009

JAGJIT PAL SINGH ANAND

ITA/959/2009ITAT Delhi
30/11/2009