Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

THE COMMISSIONER OF INCOME TAX vs DR.ABDUL AZEEZ

ITA/574/2009ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

26/11/2009

COMMISSIONER vs H.P.S.F.C.

ITA/5/2004ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE KULDIP SINGH,HONRABLE MR. JUSTICE R.B. MISRA

26/11/2009

THE COMMISSIONER OF INCOME TAX, COCHIN vs SMT.M.THANKAMMA, KOCHI-35

ITA/48/2009ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

26/11/2009

THE COMMISSIONER OF INCOME TAX, COCHIN vs V.R.DESAI, PARTNERS, M/S. DESAI BROTHERS

ITA/235/2009ITAT Kerala
26/11/2009

JANAK RAJ BANSAL vs COMMISSISONER OF INCOME TAX

ITA/25/2007ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

25/11/2009

JANAK RAJ BANSAL vs COMMISSIONER OF INCOME TAX

ITA/27/2007ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

25/11/2009

COMMISSIONER OF INCOME TAX vs JANAK RAJ BANSAL

ITA/28/2007ITAT Himachal Pradesh
25/11/2009

JANAK RAJ BANSAL vs COMMISSIONER OF INCOME TAX

ITA/26/2007ITAT Himachal Pradesh
25/11/2009

CIT-III LUDHIANA vs M/S MODI INDUSTRIAL CORPORATION LUDHIANA

ITA/666/2009ITAT Punjab & Haryana
25/11/2009

CIT, FARIDABAD vs SUBRATA DUTTA CHOUDHARY

ITA/384/2009ITAT Punjab & Haryana
25/11/2009

COMMISSIONER OF INCOME TAX vs M/S. ALOM EXTRUSIONS LIMITED

CIVIL APPEAL No. 7771/2009ITAT SC

2 Judges

25/11/2009

COMMR.OF INCOME TAX vs M/S ALOM EXTRUCTIONS LIMITED

C.A. No.-007771-007771 - 2009ITAT SC
25/11/2009

MS ASHISH AGENCIES vs COMMISSIONER IT

ITR/1/2008ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

24/11/2009

MS ONKAR CHAND vs ASSISTANT COMMISSIONER

ITA/71/2006ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

24/11/2009

RATTAN SINGH vs INCOME TAX OFFICER

ITA/64/2006ITAT Himachal Pradesh
24/11/2009

COMMISSIONER OF INCOME TAX vs SHRI VINOD KUMAR SINGHAL

ITA - 1152 / 2009ITAT Delhi
24/11/2009

MR. RAJENDRAN CHINGARAVELU vs MR R.K.MISHRA, ADDL. COMMR. OF IT

SLP(C) No.-002397-002397 - 2009ITAT SC
24/11/2009

RAJENDRAN CHINGARAVELU vs MR. R.K. MISHRA, ADDL. COMMISSIONER OF IT & ORS.

CIVIL APPEAL No. 7914/2009ITAT SC

2 Judges

24/11/2009

COMMNR. OF INCOME TAX, KANPUR vs M/S.SAHARA INDIA SAVINGS&INVEST.CORP.LTD

C.A. No.-005283-005283 - 2004ITAT SC
24/11/2009

C I T vs M/S SHEENA INDUS.

ITA/917/2008ITAT Punjab & Haryana
23/11/2009

C I T vs M/S SHEENA INDUS.

ITA/916/2008ITAT Punjab & Haryana
23/11/2009

COMMISSIONER OF INCOME TAX RAIPUR vs HIMALAYA COMMERCIAL COMPLEX P.LTD.

ITA/35/2003ITAT Chhattisgarh
23/11/2009

THE COMMISSIONER OF INCOME TAX- I MUMBAI vs M/S. WEST COST PAPER MILLS LTD

NMA/1868/2009ITAT Bombay
21/11/2009

THE COMMISSIONER OF INCOME TAX - 1 MUMBAI vs WEST COAST PAPER MILLS LTD

RP/31/2009ITAT Bombay
21/11/2009

THE COMMISSIONER OF INCOME TAX,TVM vs THE DIRECTOR,PRASAR BHARTI,TVM

ITA/27/2009ITAT Kerala
20/11/2009

COMMR.OF CUSTOMS(PORT) KOLKATA vs HARI PRASAD AGARWAL

C.A. No.-007700-007700 - 2009ITAT SC
20/11/2009

COMMISSIONER OF INCOME TAX-II, LDH vs M/S ARISUDANA SPINNING MILLS LTD., LUDHIANA

ITA/410/2009ITAT Punjab & Haryana

MR. JUSTICE SATISH KUMAR MITTAL,MR. JUSTICE M.S. SULLAR

19/11/2009

JAI BHARAT GUM AND CHEMICALS LTD. vs ADDL. COMMISSIONER OF INCOME TAX BHIWANI HRY.

ITA/629/2009ITAT Punjab & Haryana
19/11/2009

CIT-I, CHANDIGARH vs M/S SIMLA CHANDIGARH DIOCESE SOCIETY, SEC 19A CHD

ITA/631/2009ITAT Punjab & Haryana
19/11/2009

COMMISSIONER OF INCOME TAX vs DIVYA PURI

TAXC/31/2007ITAT Chhattisgarh
19/11/2009