Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

M/S MEPCO INDUSTRIES LTD.MADURAI vs COMMR.OF INCOME TAX

C.A. No.-007662-007663 - 2009ITAT SC
19/11/2009

THE COMMISSIONER OF INCOME TAX-XVII

ITA/257/2009ITAT Delhi
19/11/2009

THE COMMISSIONER OF INCOME TAX vs M/S.SYNTHITA INDUSTRIAL CHEMICALS

ITA/353/2009ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

18/11/2009

COMMISSIONER vs MS GULSHAN ELECTRIC STORE

ITA/63/2006ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

18/11/2009

THE COMMISSIONER OF INCOME TAX, KOTTAYAM vs SHRI CHACKO THOMAS, KOTTAYAM

ITA/125/2009ITAT Kerala
18/11/2009

HARISONS OVERSEAS vs COMMISSIONER OF INCOME TAX, KARNAL

ITA/628/2009ITAT Punjab & Haryana
18/11/2009

JAWAND SONS UDEY IMPEX, LUDHIANA vs CIT-II LUDHIANA PUNJAB

ITA/479/2009ITAT Punjab & Haryana
18/11/2009

COMMISSIONER OF INCOME TAX vs SANDEEP KHANNA

ITR/1/2007ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

17/11/2009

THE COMMISSIONER OF INCOME TAX, COCHIN vs THE COCHIN MALABAR ESTATES & INDUSTRIES

ITA/1265/2009ITAT Kerala

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

17/11/2009

THE COMMISSIONER OF INCOME TAX vs TCM LTD

ITA/721/2009ITAT Kerala
17/11/2009

COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA

ITA - 1124 / 2009ITAT Delhi
17/11/2009

COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA

ITA - 1106 / 2009ITAT Delhi
17/11/2009

COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA

ITA - 1123 / 2009ITAT Delhi
17/11/2009

COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA

ITA - 1120 / 2009ITAT Delhi
17/11/2009

COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA

ITA - 1125 / 2009ITAT Delhi
17/11/2009

COMMISSIONER vs DINESH KUMAR

ITA/70/2006ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

16/11/2009

COMMISSIONER(IT) vs MS BILASPUR DISTT.TRUCK OPERATORS

ITA/27/2006ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

16/11/2009

COMMISSIONER OF INCOME TAX vs MS KIRAN ENTERPRISES

ITA/2/2007ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

16/11/2009

COMMISSIONER(IT) vs MS EASTBOURNE HOTELS

ITA/11/2006ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

16/11/2009

COMMR.INCOME TAX vs GAGAN SINGH

ITA/39/2003ITAT Himachal Pradesh
16/11/2009

COMMR.INCOME TAX vs GAGAN SINGH

ITA/36/2003ITAT Himachal Pradesh
16/11/2009

COMMR.INCOME TAX vs GAGAN SINGH

ITA/37/2003ITAT Himachal Pradesh
16/11/2009

COMMR.INCOME TAX vs GAGAN SINGH

ITA/34/2003ITAT Himachal Pradesh
16/11/2009

COMMR.INCOME TAX vs GAGAN SINGH

ITA/35/2003ITAT Himachal Pradesh
16/11/2009

COMMR.INCOME TAX vs GAGAN SINGH

ITA/33/2003ITAT Himachal Pradesh
16/11/2009

COMMR.INCOME TAX vs GAGAN SINGH

ITA/38/2003ITAT Himachal Pradesh
16/11/2009

C I T, LUDHIANA vs PAWAN KANT, LUDHIANA

ITR/21/1996ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE GURDEV SINGH

16/11/2009

THE COMMISSIONER OF INCOME TAX, COCHIN vs CHAKOLAS SPINNING AND WEAVING MILLS LTD.

ITA/1064/2009ITAT Kerala
16/11/2009

CIT, FARIDABAD vs RAJIV AGNIHOTRI

ITA/602/2009ITAT Punjab & Haryana
16/11/2009

CIT, FARIDABAD vs M/S LAKHANI INDIA LTD. FARIDABAD

ITA/325/2009ITAT Punjab & Haryana
16/11/2009