Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
CIT, FARIDABAD vs BHARAT LAL DAGAR
ITA/603/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, SALEM vs M/S SUGAVANEESHWARA SPG.MILLS LTD
C.A. No.-007593-007593 - 2009ITAT SC
C.I.T. PATIALA vs SH. PRAN NATH GUPTA
ITR/36/1996ITAT Punjab & Haryana
MR. JUSTICE GURDEV SINGH,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T. JDR. vs M/S PUNJAB GAS CYLINDER LTD. LDH.
ITR/26/1996ITAT Punjab & Haryana
CIT, PATIALA vs M/S VARREN FINANCIAL SERVICES LTD. PATIALA
ITA/569/2009ITAT Punjab & Haryana
M/S KARNAL COOP. SUGAR MILLS LTD. KARNAL vs JOINT COMMISSIONER OF INCOME TAX, KARNAL
ITA/136/2009ITAT Punjab & Haryana
MR. JUSTICE GURDEV SINGH,MR. JUSTICE ADARSH KUMAR GOEL
CIT LUDHIANA vs M/S PEARL WOOLEN MILLS LDH.
ITR/187/1998ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX-III LDH. vs M/S NAHAR SPINNING MILLS LTD.
ITA/470/2006ITAT Punjab & Haryana
JASBIR SINGH vs CIT PATIALA
ITA/547/2009ITAT Punjab & Haryana
COMMNR. OF CENTRAL EXCISE, GOA vs M/S. FUNSKOOL (INDIA) LTD
C.A. No.-003460-003462 - 2004ITAT SC
M/S PLEASANTIME PRODUCTS ETC. vs COMMR.OF CENTRAL EXCISE,MUMBAI-1 ETC
C.A. No.-004309-004311 - 2008ITAT SC
ALEX.C.JOSEPH, CHEKKATTU HOUSE, vs THE INCOME TAX OFFICER, WARD-1,THIRUVALL
ITA/92/2008ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF INCOME TAX vs MEDICAL TRUST HOSPITAL, NEDUMKANDAM,
ITA/626/2009ITAT Kerala
M/S HEMYOG HOTEL(P) LTD. vs CIT PATIALA
ITR/341/1995ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S.JOHNSON'S ESTATES & AGENCIES PVT.
ITA/495/2009ITAT Kerala
CIT AMRITSAR vs M/S CENTRAL MALL
ITA/455/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs M/S.PALAMPADOM PLANTATIONS LIMITED
ITA/526/2009ITAT Kerala
COMMISSIONER OF INCOME TAX vs M/S AMAR ENTERPRISES
ITA/63/2003ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S GARG ENTERPRISES
ITC/15/1999ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE GURDEV SINGH
THE C I T PATIALA vs M/S SOOD HARVESTORS PATIALA
ITR/29/1997ITAT Punjab & Haryana
MR. JUSTICE GURDEV SINGH,MR. JUSTICE ADARSH KUMAR GOEL
M/S.RAMJI DASS & CO. vs THE COMMISSIONER OF INCOME TAX
ITR/201/1999ITAT Punjab & Haryana
SARDAR EXHIBITORS P.LTD. vs DCIT, COMPAY CIRCLE 25 (6) CR BUILDING
ITA - 733 / 2007ITAT Delhi
SARDAR EXHIBITORS P.LTD. vs DCIT, COMPANY CIRCLE
ITA - 735 / 2007ITAT Delhi
SARDAR EXHIBITORS P.LTD. vs DCIT, COMPANY CIRCLE
ITA - 734 / 2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs KALLADA WINES, TRICHUR
ITA/204/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
COMMISSIONER OF INCOME TAX-I vs PRITAM SINGH CHAHIL, HUF
ITA/932/2008ITAT Punjab & Haryana
CHANDIGARH BOTTLING CO. vs C I T
ITA/861/2008ITAT Punjab & Haryana
FAB INDIA OVERSEAS P. LTD. vs THE COMMISSIONER OF INCOMET AX
ITA - 903 / 2009ITAT Delhi
THE DY COMMISSIONER OF INCOME TAX JALGOAN vs GOPAL RAMANARAYAN KASAT
TA/3/2009ITAT Bombay
DENSO HARYANA P.LTD. vs COMMISSIONER OF INCOME TAX
ITA/381/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL