Recent Judgments

NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX

NAHAR SPINNING MILLS LTD. vs COMMISSIONER OF INCOME TAX LUDHIANA

P.C.BHANDARI & CO. vs ASSTT. COMMISSIONER OF INCOME TAX

COMMR. vs MS.HIMACHAL FUTURISTICS

HONOURABLE MR. JUSTICE RAJIV SHARMA,HONRABLE MR. JUSTICE R.B. MISRA

MS/RADHA PICTURE PALACE vs DY.COMMISSIONER OF INCOME TAX

M/S PRIME LEATHER, JALANDHAR vs COMM. OF INCOME TAX JALANDHAR AND ANR.

COMMISSIONER OF INCOME TAX DELHI IV vs HEWITT ASSOCIATES (I) P.LTD.

COMMISSIONER vs MS BAGHAT URBAN COOP.BANDK

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

COMMISSIONER vs MS SHIV RAM

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

COMMISSIONER vs MS BAGHAT URBAN COOP.BANK

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

COMMISSIONER vs MS BAGHAT URBAN COOP.BANK

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

COMMISSIONER(IT) vs SATLUJ JAL VIDYUT NIGAM

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

THE COMMISSIONER OF WEALTH TAX, TRICHUR vs MRS.REMAMANI BHAIRAVAN, NALLEPPILLY

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

THE COMMISSIONER OF WEALTH TAX (CENTRAL) vs LAKSHMIKANTHAN, BHIMA & BROS.

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

APPOLLO TYRES LIMITED, KOCHI vs THE ASSITANT COMMISSIONER OF KOCHI

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

THE COMMISSIONER OF WEALTH TAX vs JOHN L.CHACKOLA

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

HARJIT SINGH SALUJA vs COMMISSIONER OF INCOME TAX DELHI

THE COMMISSIONER OF INCOME TAX vs M/S.KUMBAZHA TOURIST HOME (DISSELVED)

HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

HOME TEX, 77, SEC 29 HUDA, PANIPAT vs CIT. KARNAL

PALIWAL HOME FURNISHINGS GOHANA ROAD PNP. vs CIT KARNAL

HOME TEX 77, SECT 29 PANIPAT vs CIT KARNAL

PALIWAL HOME FURNISHINGS, PANIPAT vs CIT, KARNAL

HOME TEX 77, SEC 29 HUDA PANIPAT vs CIT, KARNAL

ESS KAY ENTERPRISES PANIPAT vs CIT KARNAL

CIT, FARIDABAD vs PREM NARAIN BHATIA M/S CHAND INDUSTRIES

M/S. ORISSA STATE FINANCIAL CORPORATION vs COMMNR. OF COMMERCIAL TAXES

PENGUIN BOOKS INDIA P.LTD. vs COMMISSIONER OF INCOME TAX

COMMNR. OF INCOME TAX, NAGPUR vs BABA SAHEB KEDAR G.&P. COOP.SOCIETY LTD

SUBHASH CHANDER vs CIT, BATHINDA

MR. JUSTICE SATISH KUMAR MITTAL,MR. JUSTICE M.S. SULLAR

THE SOUTH INDIAN BANK LTD.,TRICHUR vs THE COMMISSIONER OF INCOME TAX,TRICHUR