Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

COMMISSIONER OF INCOME T AX DELHI II vs KISHORI LAL CONSTRUCTION LTD.

ITA - 783 / 2007ITAT Delhi
23/12/2009

COMMISSIONER OF INCOME TAX vs SHRIRAM PISTONS & RINGS LIMITED

ITA - 815 / 2007ITAT Delhi
23/12/2009

SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)

ITA/1154/2009ITAT Delhi
23/12/2009

THE COMMISSIONER OF INCOME TAX, COCHIN vs LITTLE FLOWER KURIES AND ENTERPRISES LTD

ITA/199/2009ITAT Kerala
22/12/2009

THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.

ITA - 1186 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1180 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.

ITA - 1193 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOMT AX vs SAHARA AIRLINES LTD.

ITA - 1197 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1179 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.

ITA - 1199 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1194 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1192 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1190 / 2009ITAT Delhi
21/12/2009

JBM INDUSTRIES LTD vs COMMISSIONER OF INCOME TAX

ITA - 1412 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.

ITA - 1183 / 2009ITAT Delhi
21/12/2009

THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.

ITA - 1182 / 2009ITAT Delhi
21/12/2009

M/S.CARONA EXIM LTD. vs ASST.COMMISSIONER OF INCOME TAX AND 2 ORS.

ITXA/809/2007ITAT Bombay

HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR

18/12/2009

CHANDER KANT vs CIT ROHTAK

ITA/507/2009ITAT Punjab & Haryana
17/12/2009

MS H.P.T.D.C. vs COMMISSIONER(IT)

ITA/36/2007ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

16/12/2009

MS D.J.STONE CRUSHER vs COMMISSIONER OF INCOME TAX

ITA/6/2007ITAT Himachal Pradesh
16/12/2009

THE COMMISSIONER OF INCOME TAX TVM. vs STATE BANK OF TRAVANCORE POOJAPPURA,TVM.

ITA/214/2009ITAT Kerala
15/12/2009

MS DM AJAY KUMAR VIVEK KUMAR vs ASSTT.COMMISSIONER OF INCOME TAX

ITA/59/2007ITAT Himachal Pradesh
15/12/2009

SITALDAS K. MOTWANI vs DIRECTOR GENERAL OF INCOME TAX AND 3 ORS.

WP/1749/2009ITAT Bombay
15/12/2009

P.VARKEY JACOB vs DEPUTY COMMISSIONER OF INCOME TAX

WP(C)/19823/2006ITAT Kerala
15/12/2009

SHAM SUNDER AGGARWAL vs COMMISSIONER OF INCOME TAX

ITA/60/2007ITAT Himachal Pradesh

HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA

14/12/2009

SHAM SUNDER AGGARWAL vs COMMISSIONER OF INCOME TAX

ITA/61/2007ITAT Himachal Pradesh
14/12/2009

MR.ARVIND KUMAR,PANAMPILLY NAGAR,COCHIN vs THE COMMR.OF INCOME TAX,COCHIN

ITR/2/2004ITAT Kerala
14/12/2009

THE COMMISSIONER OF INCOME TAX,THRISSUR vs M/S.SEGO RESTURANT & AIRLAND LODGINGS

ITA/1022/2009ITAT Kerala
14/12/2009

NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX

ITA/96/2004ITAT Punjab & Haryana
14/12/2009

NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX

ITA/95/2004ITAT Punjab & Haryana
14/12/2009