Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
COMMISSIONER OF INCOME TAX vs SMC CREDIT LTD.
ITA/726/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMR.OF CENTRAL EXCISE,MAHARASHTRA vs M/S VARROC LIGHTING P.LTD
C.A. No.-000071-000072 - 2010ITAT SC
THE COMMISSIONER OF INCOME TAX,KOCHI vs M/S.SHAKTHI METEL DEPOT, CLOTH BAZAR RD.
ITA/759/2009ITAT Kerala
DR.K.L.BATRA vs C.I.T. PTA.
ITR/174/1999ITAT Punjab & Haryana
COMMR. OF INCOME TAX vs RESEARCH PARK LAB. LTD
ITR/16/2001ITAT Delhi
COMMR. OF INCOME TAX vs RESEARCH PARK LAB. LTD
ITR/8/2001ITAT Delhi
COMMISSIONER vs MS TEKNIKA COMPONENTS
ITA/37/2006ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE DEEPAK GUPTA,HONOURABLE MR. JUSTICE V.K. AHUJA
NATIONAL HYDROELECTRIC POWER CORPN.LTD. vs COMMR.OF INCOME TAX
C.A. No.-000006-000006 - 2010ITAT SC
COMMISSIONER OF INCOME TAX vs EICHER LTD
ITA - 117 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX, KOZHIKODE vs HOTEL RELAX PARK, MANJERI.
ITA/1641/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
Nimitya Properties Ltd. vs Commissioner of Income Tax & Others
W.P.(C)-8436/2009ITAT Delhi
SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
ITA/793/2009ITAT Delhi
COMMISSIONER OF INCOME TAX - V vs RAIL TRACK INDIA LTD.
ITA/633/2008ITAT Delhi
SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
ITA/161/2008ITAT Delhi
SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
ITA/160/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs NESTOR PHARMACEUTICALS LTD.
ITA/1204/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
ITA - 160 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX - V vs RAIL TRACK INDIA LTD.
ITA-633/2008ITAT Delhi
COMMISSIONER OF INCOME TAX, DELHI -IV vs D¿¿COR INVESTMENT & FINANCE LTD.
ITA-467/2008ITAT Delhi
URMILA GAMBHIR vs COMMISSIONER OF INCOME TAX
ITA/12/2006ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
C.I.T vs JACKSON ENGINEERS LTD
ITA/251/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
EKTA AGRO INDUSTRIES LTD. vs INCOME TAX OFFICER
ITA - 1246 / 2008ITAT Delhi
SPEARHEAD DIGITAL STUDIO P.LTD. vs COMMISSIONER OF INCOME TAX
ITA - 755 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX, DELHI-II vs KISHORI LAL CONSTRUCTION LTD.
ITA-783/2007ITAT Delhi
M/s. Egon Zehnder International Pvt. Ltd. vs Commissioner of Income Tax, Delhi -IV
ITA-614/2009ITAT Delhi
Commissioner of Income Tax vs Jackson Engineers Ltd.
ITA-251/2008ITAT Delhi
Commissioner of Income Tax vs Shriram Pistons & Rings Limited
ITA-815/2007ITAT Delhi
Commissioner of Income Tax vs AIMIL Limited
ITA-1063/2006ITAT Delhi
The Commissioner of Income Tax ¿¿¿ II vs Jindal Equipments Leasing & Consultancy Services Ltd.
ITA-51/2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs MODIPON LTD.
ITA - 78 / 2009ITAT Delhi
