Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
COMMISSIONER OF INCOME TAX vs ANJU DEVI
ITA - 449 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANJU DEVI
ITA - 360 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs HOUSING & URBAN DEV CORP LTD
ITA - 348 / 2010ITAT Delhi
CIT, JALANDHAR-I vs M/S PIVET FINANCE LTD. NAWANSHAHAR
ITA/719/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME-TAX-24,MUM. vs M/S SHAH ORIGINALS
ITXA/431/2008ITAT Bombay
CIT, FARIDABAD vs M/S PORRITS & SPENCER (A) LTD.
ITA/937/2008ITAT Punjab & Haryana
COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. TIKITAR INDUSTRIES
C.A. No.-002566-002569 - 2003ITAT SC
THE COMMISSIONER OF INCOME TAX -18 MUMBAI vs VIDYUT CORPORATION
ITXA/3390/2010ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
M/S PARAS RICE MILLS vs COMMISSIONER OF INCOME TAX, KARNAL
ITA/657/2009ITAT Punjab & Haryana
CIT, CHANDIGARH. vs INVESTMENT TRUST OF INDIA, CHENNAI
ITA/93/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
CIT, CHANDIGARH. vs INVESTMENT TRUST OF INDIA, CHENNAI
ITA/92/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE JITENDRA CHAUHAN
PEARL INTERCONTINENTAL LTD vs DY COMMISSIONER OF INCOME TAX
ITA - 645 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DCM FINANCIAL SERVICES LTD.
ITA - 457 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHROTTAM JAIN
ITA - 620 / 2010ITAT Delhi
ASSISTANT COMMISSIONER, COMMERCIAL TAX DEPARTMENT, WORKS CONTRACT & LEASING, KOTA vs M/S. SHUKLA & BROTHERS
CIVIL APPEAL No. 3289/2010ITAT SC
2 Judges
M/S VIJAYA BANK vs C.I.T
C.A. No.-003286-003287 - 2010ITAT SC
COMMISSIONER OF INCOME TAX vs SUDHIR SEKHRI
ITA/438/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs SUDHIR SEKHRI
ITA/460/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs HOUSING & URBAN DEVLOPMENT CORPORATION
ITA - 430 / 2010ITAT Delhi
JETHMAL FAUJIMAL SONI vs INCOME TAX APPELLATE TRIBUNAL AND ORS.
WP/1744/2010ITAT Bombay
COSMO FERRITES LTD vs COMMISSIONER OF INCOME TAX
ITA - 616 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ANJU DEVI
ITA - 443 / 2010ITAT Delhi
C.I.T.BIKANER vs JAGDISH DUDI
ITA/84/2009ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX-II vs AUTO KASHYAP INDIA PVT. LTD
ITA/418/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX DELHI II vs MODI TELECOMMUNICATION LTD.
ITA/1308/2007ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
COMMISSIONER OF INCOME TAX vs TEI TECHNOLOGY PVT LTD
ITA - 617 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs TEI TECHNOLOGY PVT LTD
ITA - 618 / 2010ITAT Delhi
BATA INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-002377-002377 - 2002ITAT SC
COMMISSIONER OF INCOME TAX vs BMR & ASSOCIATES
ITA - 619 / 2010ITAT Delhi
ATUL KALRA vs COMMISSIONER OF INCOME TAX
ITA - 614 / 2010ITAT Delhi
