Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,886 total)
SHRI. D.S. SAKHARIA vs THE INCOME TAX APPELLATE TRIBUNAL, POONA BENCH
THE COMMISSIONER OF INCOME TAX vs THE DECCAN CO.OP.SPG. MILLS LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF INCOME TAX, NASHIK vs SHETKARI SAH. SAKHAR KARKHANA LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF INCOME TAX, NASHIK vs JAIBHAVANI SAH. SAKHAR KARKHANA LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF INCOME TAX, NASHIK vs ASHOK SAH. SAKHAR KARKHANA LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF INCOME TAX, NASHIK vs ASHOK SAH. SAKHAR KARKHANA LTD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
SHRI CHHATRAPATI SAHAKARISAKHAR KARKHANA LTD PUNE vs DY.COMMISSIONER OF INCOME TAX SPL. RANGE I,
COMMISSIONER OF INCOME-TAX vs NIMA LIMITED
COMMISSIONER OF INCOME-TAX vs GUJARAT STATE EXPORT CORP LTD
M/S.MAHARASHTRA STATE FINANCIAL CORPN. vs C.I.T. BOMBAY.
THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-2, AURANGABAD vs VINAYAK SAHAKARI SAKHAR KARKHANA LTD, AURANGABAD
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
C.I.T.-I, BOMBAY. vs M/S.TATA IRON and STEEL CO.LTD., BOMBAY.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
C.I.T. BOMBAY. vs M/S.PITHWA ENGG.WORKS.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
C.I.T. BOMBAY. vs SHRI B.H.DUBASH C/O.DUBASH FRERES and CO.
THE TRUSTEES OF VANITA VISHRAM SARDAR VALLABHA- DAS PATE RD., BOMBAY. vs C.I.T.-VI, BOMBAY.,
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
THE COMMISSIONER OF INCOME TAX vs PRAGATI CO.OP BANK LTD.
THE COMMISSIONER OF INCOME TAX and ORS vs M/S O.N.G.C M/S AS AGENT OF M/S BROWN AND ROOT
THE C.I.T.,MUMBAI CITY I,MUMBAI. vs M/S.SCHELL INTERNATIONAL LTD.
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF I-TAXII,PUNE vs THE MALEGAON SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
COMMISSIONER OF INCOME-TAX vs NEEKA TUBES PVT LTD
C.I.T.-V, BOMBAY. vs SMT.NARGIS MERCHANT, BOMBAY.
M/S.ISHWAR BHUVAN HINDU HOTEL, BOMBAY. vs C.I.T.-X,BOMBAY.
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
COMMISSIONER OF INCOME-TAX vs ABIMAY FAMILY TRUST
COMMISSIONER OF INCOME TAX vs SANJAY OIL CAKE INDUST.
COMMISSIONER OF INCOME-TAX vs NACHMO MARKETING PVT. LTD.
COMMISSIONER OF INCOME TAX vs SCIENTIFIC CHEMICALS
COMMISSIONER OF INCOME TAX vs ALEMBIC GLASS INDUSTRIES LTD.
COMMISSIONER OF INCOME TAX vs GARDEN SILK WEAVING FACTORY
COMMISSIONER OF INCOME-TAX vs MAHAVIR SHIP BREAKING CO. PVT.LTD.
M/S. SITARAM J. SHETHJI vs THE COMMISSIONER OF INCOME TAS AND OTHER
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE A.S. AGUIAR