Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
THE GENERAL INSURANCE CORPN. OF INDIA vs THE DY.CIT
ITXA/78/1999ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
THE COMMISSIONER OF INCOME-TAX,PUNE. vs RAJEJEESH FOUNDATION (NEO SANYAS FOUNDATION) PUNE.
ITXA/178/2002ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
COMMISSIONER OF INCOME TAX vs MAHENDRA R DIVECHA
ITR/334/1993ITAT Gujarat
M/S. BIRLA CORPORATION LTD. vs COMMNR. OF CENTRAL EXCISE
C.A. No.-005118-005118 - 2003ITAT SC
SHRI B.K.KOTRU, PUNE. vs C.I.T. PUNE.
ITR/48/1990ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
C.I.T. BOMBAY. vs M/S. RATILAL BECHARILAL and SONS.
ITR/352/1988ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
THE COMMISSIONER OF INCOME TAX vs M/S HYUNDAI HEAVY INDUSTRIES CO. LTD.
ITA/13/2000ITAT Uttarakhand
HON'BLE MR. JUSTICE P. C. VERMA
SHRI P.H.HAMID, BOMBAY. vs C.I.T.-IV, BOMBAY.
ITR/110/1990ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
M/S RAJASTHAN SPINNING and WEAVING MILLS vs THE DY COMMISSIONER OF INCOME TAX
ITA/92/2001ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs NAYANABEN MANSUKHLAL RAICHURA
ITR/273/1993ITAT Gujarat
RAMILABEN RATILAL SHAH vs COMMISSIONER OF INCOME TAX
ITR/264/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs VALIMKBHAI H PATEL
ITR/277/1993ITAT Gujarat
READING and BATES DRILING CO. vs THE COMMISSIONER OF INCOME TAX
ITA/115/2004ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs M/S SAIPEM SPA C/O M/S ARTHER ANDERSON and CO
ITA/517/2001ITAT Uttarakhand
C.I.T.-II, BOMBAY. vs ALFA LAVAL (I) LTD., BOMBAY.
ITR/56/1990ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
READING and BATES DRILING CO. vs THE COMMISSIONER OF INCOME TAX
ITA/118/2004ITAT Uttarakhand
C.I.T.-V, BOMBAY. vs M/S.K.C.A.LTD., BOMBAY.
ITR/122/1989ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
COMMISSIONER OF INCOME TAX vs U K TEXTILE
ITR/261/1993ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs NARESH RATILAL SHAH
ITR/194/1993ITAT Gujarat
C.I.T.-IV, BOMBAY. vs SHRI M.D.VORA, BOMBAY.
ITR/31/1990ITAT Bombay
C.I.T.-XII, BOMBAY. vs DEVSHI TRUST, BOMBAY.
ITR/7/1991ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
BARKHA INVESTMENTS & TRADING CO vs COMMISSIONER OF INCOME TAX
ITR/266/1993ITAT Gujarat
DAHOD SAHAKARI KHARID VECHAN SANGH LTD vs COMMISSIONER OF INCOME TAX
ITR/265/1993ITAT Gujarat
COMMISSIONER OF TRADE TAX, U.P. AND ANR. vs M/S. KAJARIA CERAMICS LTD.
CIVIL APPEAL No. 4601/2000ITAT SC
2 Judges
COMMNR. OF TRADE TAX, U.P. vs M/S. KAJARIA CERAMICS LTD
C.A. No.-004601-004601 - 2000ITAT SC
RUMA PAL ARUN KUMAR
M/S.GREAVES COTTON and CO. LTD. vs C.I.T., BOMBAY.
ITR/744/1987ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
COMMISSIONER OF INCOME TAX vs CADILA CHEMICALS P LTD
ITR/259/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs OCEANIC SHIPPING SERVICE OF M T SUHAIL
ITR/253/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS,
ITR/62/1993ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs PANKAJ DYESTUFF INDUSTRIES
ITR/241/1993ITAT Gujarat