THE COMMISSIONER OF INCOME TAX vs. M/S HYUNDAI HEAVY INDUSTRIES CO. LTD.
ITA/13/2000HC UttarakhandUKHC01004856200421 July 2005Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
No AI summary yet for this judgment.
Income Tax Reference 473 of 2001 Old No. 13/2000 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
The appeal is dismissed. For order see our order of date passed in ITA 448/01 on separate sheet.
(B.C.K., J.)
(P.C.V., J.) 30.03.2006
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