Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,887 total)
THE COMMISSIONER OF INCOME TAX vs THE MAHARASHTRA STATE CO.OP.BANK LTD
ITA/190/2000ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX vs THE MAHARASHTRA STATE CO.OP.BANK LTD
ITA/189/2000ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX vs R B MASTURLAL AND SONS P LTD
ITR/26/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NATHIBEN R PATEL
ITR/4/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SATISHBHAI B SHAH
ITR/3/1994ITAT Gujarat
GODREJ BOYCE MFG.CO.LTD. vs P.K.GUPTA I.T.O. and ORS.
WP/2777/1988ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
COMMISSIONER OF WEALTH-TAX vs SUMANKUMAR ISHWARLAL PAREKH
WTR/115/1994ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs R.R. PATEL BY L/H K.R. PATEL
WTR/26/1994ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs S. D. JADEJA
WTR/29/1994ITAT Gujarat
MADURA CAOTS LTD., BOMABY. vs THE C.I.T.B.C.-II, BOMBAY
ITR/467/1987ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
DR.PRAKASH B.SULTANE. vs C.I.T. KOLHAPUR.
ITR/138/1988ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE A.S. AGUIAR
THE COMMISSIONER OF INCOME TAX vs DATTA SHETKARI SAHAKARI KARKHANA LTD
ITA/17/1999ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
COMMNR. OF CENTRAL EXCISE, BHUBNESHWAR vs M/S. IFGL REGRACTORIES LTD
C.A. No.-004472-004472 - 2001ITAT SC
THE COMM. OF INCOME TAX vs BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD
ITXA/88/1999ITAT Bombay
HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.H. BHATIA
COMMISSIONER OF CUSTOMS (GENERAL), NEW DELHI ETC. ETC. vs M/S. GUJARAT PERSTORP ELECTRONICS LTD. ETC. ETC.
CIVIL APPEAL No. 8565/2001ITAT SC
3 Judges
COMMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. S.R. TISSUES PVT. LTD
C.A. No.-005293-005294 - 2001ITAT SC
COMMNR. OF CUSTOMS (GENERAL), N. DELHI vs GUJARAT PERSTORP ELECTRONICS LTD
C.A. No.-008568-008569 - 2001ITAT SC
COMMISSIONER OF WEALTH TAX vs CHANCHALBEN W/O. HARILAL JAMNADAS
WTR/110/1994ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs MEHUL K PATEL
WTR/87/1994ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs IBRAHIM A. KAPASI
WTR/22/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs STARLIGHT SILK MILLS PVT LTD
ITR/326/1993ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs RASIKLAL D AMIN
WTR/5/1994ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs ANILKUMAR MANILAL VIRANI
WTR/46/1994ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs MRS.SARITA P.SHIRKE and ANR.
TXA/30/2002ITAT Bombay
THE COMMISSIONER OF INCOME TAX vs MRS.SARITA P.SHIRKE and ANR.
TXA/60/2002ITAT Bombay
GANESH CHHABABHAI FAMILY TRUST vs COMMISSIONER OF INCOME-TAX
ITR/331/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs CALAMA PUMPS PVT LTD
ITR/342/1993ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs M/S WELCOME SEEDS LTD.
ITA/183/2001ITAT Delhi
COMMNR. OF CENTRAL EXCISE, GHAZIABAD vs M/S. APEX TRADERS
C.A. No.-000192-000192 - 2004ITAT SC
COMMNR.OF CENTRAL EXCISE, MERRUT-I vs M/S. DELHI BISLERI MINERAL CO. LTD
C.A. No.-000772-000772 - 2001ITAT SC